Central Excise Rules, 1944 — Rule 10, 173B, 173B(4), 173CC, 173ICentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2), 14, 3Constitution of India, 1950 — Article 226

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High Courts24 Nov 1984Dismissed

Hind Syntex Ltd. Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1988) 15 ECC 238 : (1987) 12 ECR 1028 : (1985) 19 ELT 35

Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 11 , 35Companies Act, 1956 — Section 3, 3(3), 4

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High Courts23 Nov 1984Dismissed

Mithu Khan Vs Pipariyawali and Others

Madhya Pradesh High Court · AIR 1986 MP 39 : (1985) 30 MPLJ 119 : (1985) MPLJ 119

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Transfer of Property Act, 1882 — Section 8

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High Courts23 Nov 1984

Smt. Josephine Pinto Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1985) 46 CTR 282 : (1986) 158 ITR 674

Income Tax Act, 1961 — Section 256, 256(1)Wealth Tax Act, 1957 — Section 2

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High Courts23 Nov 1984Dismissed

Mithu Khan Vs Piparia Wali and Others

Madhya Pradesh High Court · (1985) JLJ 169

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts22 Nov 1984Partly Allowed

Dr. Girish Kumar Vyas Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1985 MP 224 : (1985) ILR (MP) 78 : (1985) JLJ 583 : (1985) 30 MPLJ 96

Madhya Pradesh Municipal Corporation Act, 1956 — Section 23, 38, 421, 421(1), 421(4)

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High Courts22 Nov 1984

COMMISSIONER OF INCOME TAX Vs THAKURDAS JAIPARVESH and CO.

Madhya Pradesh High Court · (1985) 45 CTR 301

Income Tax Act, 1961 — Section 176, 41

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High Courts21 Nov 1984Allowed

Shambhoodayal Vs State of M.P. and others

Madhya Pradesh High Court · (1986) MPLJ 371

Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 148, 149, 302, 303, 307

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High Courts21 Nov 1984Allowed

Hajra Bai and Others Vs Jadavbai

Madhya Pradesh High Court · AIR 1986 MP 106

Contract Act, 1872 — Section 16, 17, 18

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High Courts21 Nov 1984Allowed

Shambhoo Dayal Bajranglal Vs State of M.P. and others

Madhya Pradesh High Court · (1985) JLJ 68 : (1985) MPLJ 213

Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 148, 149, 302, 307

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High Courts21 Nov 1984Allowed

Hajrabai and Others Vs Jadavbai

Madhya Pradesh High Court · (1986) JLJ 553

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16

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High Courts16 Nov 1984Allowed

Harishankar Sharma Vs Dalchand Agarwal

Madhya Pradesh High Court · (1986) JLJ 55 : (1985) MPLJ 699

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E

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