High Courts10 Oct 1984Allowed

Sajanbai Vs Surajmal

Madhya Pradesh High Court · AIR 1985 MP 93 : (1985) ILR (MP) 234 : (1985) JLJ 34 : (1985) 30 MPLJ 277 : (1985) MPLJ 277

Succession Act, 1925 — Section 105, 119
High Courts01 Oct 1984Dismissed

Lala Lal Singh Vs Seth Shobhagchand

Madhya Pradesh High Court · AIR 1986 MP 140 : (1985) ILR (MP) 252 : (1985) 30 MPLJ 797 : (1985) MPLJ 797

Civil Procedure Code, 1908 (CPC) — Section 105, 115, 115(1), 115(2)