High Courts19 Jun 2013Allowed
Om Prakash Jain Vs Union of India and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0060
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,654 judgments · page 974 of 2,383
High Courts19 Jun 2013Dismissed
M.P. Electricity Board, Jabalpur and M.P. Electricity Board Vs Laxman, Bhima and Laludas
Madhya Pradesh High Court · (2013) 5 MPHT 51 : (2013) 3 MPLJ 459
High Courts19 Jun 2013Allowed
Shambhu Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 397, 401Penal Code, 1860 (IPC) — Section 107, 109, 306
High Courts19 Jun 2013Allowed
Anil Kumar Dikshit Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0039
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 14, 5Madhya Pradesh Land Revenue Code, 1959 — Section 44(2)
High Courts19 Jun 2013Dismissed
Gurupal Singh and Another Vs Govardhan Das Agrawal
Madhya Pradesh High Court · (2013) 06 MP CK 0033
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11(2), 11(2)(c), 12(1)(a), 13(1), 13(5)
High Courts19 Jun 2013
Dr. Anoop Pradhan Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 06 MP CK 0030
High Courts19 Jun 2013Allowed
Bijendra Kumar Vs Union of India and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0009
Constitution of India, 1950 — Article 226
High Courts18 Jun 2013Disposed Off
Dr. Prahlad Saini Vs Chairman
Madhya Pradesh High Court · (2013) 06 MP CK 0075
Constitution of India, 1950 — Article 226
High Courts18 Jun 2013Disposed Off
Balram Upadhyay Vs Chairman M.P. Housing Board
Madhya Pradesh High Court · (2013) 06 MP CK 0074
Constitution of India, 1950 — Article 226
High Courts18 Jun 2013Dismissed
Diwakar Prasad Tiwari Vs Rajiv Gandhi Proudyogiki Vishwa Vidyalaya and Another
Madhya Pradesh High Court · (2013) 06 MP CK 0056
High Courts18 Jun 2013Allowed
Madhuri Sharan Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0054
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 2(xiii), 36, 91
High Courts18 Jun 2013
Smt. Shanti Bai and Others Vs Ashok Kumar Billaiya and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0050
Evidence Act, 1872 — Section 33
High Courts18 Jun 2013Allowed
Ramakant Ratner Vs Gopal Prasad Sharma
Madhya Pradesh High Court · (2013) ILR (MP) 2128
Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13, 13(1), 13(6)
High Courts18 Jun 2013
Ramu alias Ramautar Vs State of M.P.
Madhya Pradesh High Court · (2013) 06 MP CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 323, 34, 344, 363, 366Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts18 Jun 2013
Hotel Royal Inn Vs MPMKVV Co. Ltd.
Madhya Pradesh High Court · (2013) 06 MP CK 0037
Electricity Act, 2003 — Section 126, 126(2), 126(3)
High Courts18 Jun 2013
Jagdish Rawat Vs Satish Kumar
Madhya Pradesh High Court · (2013) 06 MP CK 0026
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17
High Courts18 Jun 2013Allowed
Rajesh Agarwal and Others Vs Dr. Rajendra Singh and Others
Madhya Pradesh High Court · (2013) 3 JLJ 336
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 20 Rule 1, 151, 96
High Courts18 Jun 2013
Omprakash Kushwah and Others Vs Shanti Devi and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0021
Stamp Act, 1899 — Section 2(15)
High Courts18 Jun 2013
Mukesh Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 06 MP CK 0020
Registration Act, 1908 — Section 69
High Courts18 Jun 2013Dismissed
Smt. Archana Tripathi Vs Chandrakant Tripathi
Madhya Pradesh High Court · (2014) 1 MPJR 227
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10