High Courts17 May 2013Disposed Off
G.K. Gakhar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0122
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,654 judgments · page 976 of 2,383
High Courts17 May 2013Dismissed
Babburaja Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1770 : (2013) 3 MPHT 479 : (2013) 3 MPJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 174, 301, 301(2), 302, 362Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts17 May 2013Allowed
Harsh Wood Products Pvt. Ltd. (M/s.) Vs M/s. Shabd Pratap Investment Pvt. Ltd. and Others
Madhya Pradesh High Court · (2013) 3 JLJ 301
High Courts17 May 2013Allowed
Sheikh Mohammed Mehboob Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0061
Constitution of India, 1950 — Article 226
High Courts17 May 2013Allowed
Vishnu Vs Durga Bai
Madhya Pradesh High Court · (2013) 4 MPHT 208 : (2013) 3 MPLJ 461 : (2014) 1 RCR(Civil) 233
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 14
High Courts17 May 2013Allowed
Smt. Jyoti Savita Vs Pawan Kumar Sen
Madhya Pradesh High Court · (2013) 3 MPHT 290 : (2013) 3 MPJR 192 : (2013) 4 MPLJ 182
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 112
High Courts17 May 2013Dismissed
Mukul Soni Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 4 MPHT 158 : (2013) 4 MPLJ 204
Madhya Pradesh Land Revenue Code, 1959 — Section 110, 127, 178
High Courts17 May 2013
Mahendra @ Mota and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1453
High Courts16 May 2013Disposed Off
Arvind Kumar Joshi Vs Union of India
Madhya Pradesh High Court · (2013) 05 MP CK 0037
Companies Act, 1956 — Section 13, 14, 15, 17, 18Constitution of India, 1950 — Article 20(1)
High Courts16 May 2013Allowed
Kishan Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) CriLJ 261
High Courts16 May 2013Allowed
Arti Sen Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 MPJR 276 : (2013) 3 MPJR 206
High Courts15 May 2013Dismissed
Surendra Singh Baghel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0118
Evidence Act, 1872 — Section 114A, 35Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2)(g), 71
High Courts15 May 2013Disposed Off
Khemchand and Others Vs State of M.P. and Collector
Madhya Pradesh High Court · (2013) 05 MP CK 0112
High Courts15 May 2013Dismissed
Gwalior Sugar Company Ltd. Vs M/s. Ateet Impex Private Ltd. and Others
Madhya Pradesh High Court · (2013) 3 MPHT 513 : (2013) 2 MPJR 274 : (2013) 4 MPLJ 409
Companies Act, 1956 — Section 443, 445Constitution of India, 1950 — Article 226, 32Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts15 May 2013
Rafiq Vs State of M.P.
Madhya Pradesh High Court · (2013) CriLJ 4118 : (2013) 3 MPJR 142
High Courts15 May 2013
G.K. Micro Metal Private Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 64 VST 147
High Courts15 May 2013
M/s. Digicable Network India Pvt. Ltd. Vs Union of India and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0046
Constitution of India, 1950 — Article 21, 226
High Courts15 May 2013Dismissed
Surendra Singh Thakur Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 248(2)
High Courts15 May 2013Dismissed
Niveta Tiwari Vs Registrar
Madhya Pradesh High Court · (2013) 05 MP CK 0044
High Courts15 May 2013
Vimal Kumar Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 109, 294, 307, 323, 324