High Courts14 May 2013
Badrilal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 623
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,654 judgments · page 978 of 2,383
High Courts14 May 2013
Madhya Pradesh Paschim Ksetra Vidyut Vitaran Company Ltd. Vs Deputy Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2014) 265 CTR 423
High Courts14 May 2013Partly Allowed
Poonam Vs Chandrabhan Singh and Others
Madhya Pradesh High Court · (2014) 3 ACC 64 : (2014) ACJ 991
High Courts13 May 2013
Vishnu Prasad Vs Smt. Saroj Saxena
Madhya Pradesh High Court · (2013) 3 JLJ 37 : (2013) 4 MPLJ 618
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 28, 5, 9Penal Code, 1860 (IPC) — Section 419, 467, 468
High Courts13 May 2013Disposed Off
Rohit Grih Nirman Sahkari Samiti Maryadit Vs Smt. Sheela Raghuvanshi and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0124
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 7Madhya Pradesh Co-operative Societies Act, 1960 — Section 94
High Courts13 May 2013
Jagannath and Others Vs Kaushal Prasad and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0123
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 May 2013Disposed Off
Rohit Grih Nirman Sahkari Samiti Maryadit Vs A.K. Nagpure and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0105
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 7Madhya Pradesh Co-operative Societies Act, 1960 — Section 94
High Courts13 May 2013
Onkar Prasad Tripathi Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 JLJ 432 : (2013) 4 MPLJ 398
High Courts13 May 2013Dismissed
Dr. Baba Saheb Ambedkar Grih Nirman Sahakari Samity Ltd. Vs Union of India and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0035
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts13 May 2013Allowed
Maa Shakti and Others Vs Union of India and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0017
High Courts13 May 2013Allowed
Amit Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0016
Penal Code, 1860 (IPC) — Section 294, 506
High Courts13 May 2013Disposed Off
Munna @ Laxmi Kurmi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0014
Arms Act, 1959 — Section 25Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5Penal Code, 1860 (IPC) — Section 302
High Courts13 May 2013
Naved Ahmad Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0013
Penal Code, 1860 (IPC) — Section 323, 452, 498A, 506
High Courts13 May 2013Dismissed
Council for Research in Yoga and Naturopathy and Technical Education Bhopal and Another Vs Smt. Madhulika Shrivastava and Another
Madhya Pradesh High Court · (2013) 05 MP CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 97, 151Constitution of India, 1950 — Article 227
High Courts13 May 2013
Virgo Softech Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0008
High Courts13 May 2013
Gulab Shankar Ghode Vs The State Bar Council of M.P.
Madhya Pradesh High Court · (2013) 05 MP CK 0007
Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982 — Section 16, 17
High Courts10 May 2013Dismissed
Smt. Munnu Raja Bundela and Others Vs Raj Kumar Bundela and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0120
High Courts10 May 2013Allowed
Surya Pal Trivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0119
High Courts10 May 2013Dismissed
Siyalal Kachi and Others Vs State of MP and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1883 : (2013) 3 MPJR 37
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 165Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts10 May 2013
Gaya Prasad Telgam Vs State of Madhya Pradesh (now Chhattisgarh)
Madhya Pradesh High Court · (2013) CriLJ 3831
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 4Penal Code, 1860 (IPC) — Section 161, 165