High Courts08 May 2013Dismissed
R.K. Parashar Vs M.P. Power Management Company and Others
Madhya Pradesh High Court · (2014) 2 MPHT 439 : (2013) 3 MPLJ 405
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 980 of 2,383
High Courts08 May 2013Dismissed
P.L. Nagarkar Vs Dinesh Kumar Jain
Madhya Pradesh High Court · (2013) 05 MP CK 0090
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 25
High Courts08 May 2013
Dwarka Prasad Jat Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 JLJ 404 : (2013) 3 MPHT 389 : (2013) 4 MPJR 162 : (2013) 4 MPLJ 103
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 397Prevention of Insults to National Honour Act, 1971 — Section 2
High Courts08 May 2013Partly Allowed
Shankar Dhobi and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 2 JLJ 426 : (2013) 3 MPHT 445
Criminal Procedure Code, 1973 (CrPC) — Section 173, 222, 374(2), 386, 437Penal Code, 1860 (IPC) — Section 114, 34, 376, 376(1), 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(v)
High Courts08 May 2013Disposed Off
Hivarkhed Shivram Siksha Samiti Vs National Council for The Teachers Education
Madhya Pradesh High Court · (2013) 05 MP CK 0025
High Courts08 May 2013Dismissed
Ganesh Prasad Barthe Vs Principal Secretary The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0024
High Courts07 May 2013
Rem Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2003
High Courts07 May 2013Dismissed
Gwalior Development Authority Vs Dushyant Sharma and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1582 : (2013) 4 MPHT 339 : (2013) 3 MPLJ 172
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 63(2), 63(5), 63(a), 65
High Courts07 May 2013Allowed
K.K. Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPHT 400 : (2013) 3 MPLJ 386
Constitution of India, 1950 — Article 226, 311(1)
High Courts07 May 2013Allowed
Anandrao (Since deceased) Manoki and Others Vs Jaganrao (Since deceased) and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0085
Madhya Pradesh Land Revenue Code, 1959 — Section 178
High Courts07 May 2013Dismissed
Pappu @ Chandra Pravesh Tiwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) CriLJ 3707 : (2013) ILR (MP) 1208
Criminal Procedure Code, 1973 (CrPC) — Section 233(3), 311
High Courts07 May 2013
Ram Kesh Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 3 JLJ 87
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts07 May 2013
Neetu @ Jyoti Vs Chetan Kumar
Madhya Pradesh High Court · (2013) 05 MP CK 0073
Hindu Marriage Act, 1955 — Section 13(1)(ia), 28
High Courts07 May 2013Allowed
Kanhaiya Lal Gupta and Others Vs Ashok Kumar and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0066
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 63(2), 65, 66
High Courts07 May 2013
Bijendra Vs Smt. Rekha
Madhya Pradesh High Court · (2013) 2 JLJ 280
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 28
High Courts07 May 2013
Hariram Vs Surajmal and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0057
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts07 May 2013
Laxman Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 4 MPHT 141 : (2013) 3 MPLJ 144
Madhya Pradesh Co-operative Societies Act, 1960 — Section 48A(5)
High Courts07 May 2013
S.P. Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 23 : (2013) 4 MPLJ 65
High Courts06 May 2013Allowed
Kamal Jain Vs Collector of Stamps District Gwalior
Madhya Pradesh High Court · (2013) 3 MPJR 21
High Courts06 May 2013
Bhaskar Publication and Allied Industries Pvt. Ltd. (M/s.) Vs Rajasthan Kalinayak Publication and Others
Madhya Pradesh High Court · (2013) 2 JLJ 393
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 144