High Courts10 May 2013Allowed
Surya Pal Trivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0119
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 979 of 2,383
High Courts10 May 2013Dismissed
Siyalal Kachi and Others Vs State of MP and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1883 : (2013) 3 MPJR 37
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 165Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts10 May 2013
Gaya Prasad Telgam Vs State of Madhya Pradesh (now Chhattisgarh)
Madhya Pradesh High Court · (2013) CriLJ 3831
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 4Penal Code, 1860 (IPC) — Section 161, 165
High Courts10 May 2013Allowed
Ramswarup Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 MPHT 240
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 376(1)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 7(2), 7A
High Courts10 May 2013Allowed
Rajaram Soni Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0048
High Courts10 May 2013Dismissed
Gopal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0047
Constitution of India, 1950 — Article 226
High Courts10 May 2013
Jagmohan and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1728 : (2013) 4 MPHT 85
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 397Evidence Act, 1872 — Section 27Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts10 May 2013
Rakesh Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2022 : (2013) 4 MPHT 240
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 323, 324, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(v)
High Courts10 May 2013Allowed
Balli @ Daulat Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2012 : (2013) 5 MPHT 163
High Courts09 May 2013
Harishankar and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 5 MPHT 14
High Courts09 May 2013
Arti Upadhyaya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 479
High Courts09 May 2013Disposed Off
Seva Sahakari Samity Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0107
High Courts09 May 2013Allowed
Nagar Panchayat Akoda Vs R.B. Dubey
Madhya Pradesh High Court · (2014) 1 BC 29 : (2014) 2 MPLJ 259
High Courts09 May 2013Allowed
President, Nagar Panchayat Phoop and Another Vs R.B. Dubey and Another
Madhya Pradesh High Court · (2013) 3 JLJ 346
High Courts09 May 2013Dismissed
I.D. Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0092
Constitution of India, 1950 — Article 311
High Courts09 May 2013Allowed
M/s. Telecommunication Consultants India Ltd. Vs State of M.P., Madhya Pradesh Road Development Corporation Limited, and Madhya Pradesh Road Development Corporation Limited
Madhya Pradesh High Court · (2013) 4 MPJR 20
High Courts09 May 2013Dismissed
Yograj Infrastructure Ltd. Vs Ssangyong Engineering and Construction Co. Ltd.
Madhya Pradesh High Court · (2013) ILR (MP) 1466 : (2013) 2 JLJ 379 : (2013) 4 MPHT 30 : (2013) 3 MPLJ 372
Arbitration and Conciliation Act, 1996 — Section 17, 2(1), 34, 37(2)(b), 9
High Courts09 May 2013Allowed
S.K. Prasad and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 138 FLR 559 : (2013) ILR (MP) 2480
Criminal Procedure Code, 1973 (CrPC) — Section 197Factories Act, 1948 — Section 105, 105(1), 2(1)Penal Code, 1860 (IPC) — Section 21
High Courts09 May 2013Dismissed
Smt. Asha Tripathi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0052
High Courts09 May 2013
Tejram Omprakash (HUF) Vs Director of Income Tax (Investigation) and Others
Madhya Pradesh High Court · (2013) 262 CTR 82 : (2014) 1 MPLJ 581