High Courts15 May 2013Disposed Off
Gokal Prasad and Others Vs State of M.P. and Collector
Madhya Pradesh High Court · (2013) 05 MP CK 0042
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,654 judgments · page 977 of 2,383
High Courts15 May 2013Disposed Off
Smt. Vimla Bai Vs Shakti Singh and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0041
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts15 May 2013Dismissed
In the matter of Companies Act and in the matter of Sanil P. Sahu and Others Vs M/s. Vishwa Organics Pvt. Ltd. and Others
Madhya Pradesh High Court · (2013) 3 MPHT 451 : (2014) 3 MPLJ 198 : (2013) 4 MPLJ 42
Companies Act, 1956 — Section 10, 10(a), 101, 10E, 10FSick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts14 May 2013
Smt. Indu Kushwah Vs Manoj Singh Kushwah
Madhya Pradesh High Court · AIR 2014 MP 71 : (2014) 2 DMC 741 : (2014) 2 JLJ 314 : (2013) 5 MPHT 404 : (2013) 3 MPJR 273 : (2013) 4 MPLJ 153
High Courts14 May 2013Dismissed
Jitendra Chouhan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0117
High Courts14 May 2013Dismissed
State of M.P. and Another Vs Dr. Ramesh Chandra Dixit
Madhya Pradesh High Court · (2013) ILR (MP) 2072 : (2013) 4 MPJR 123
Constitution of India, 1950 — Article 16, 226, 309
High Courts14 May 2013Dismissed
Union of India and Others Vs M/s. Maihar Cement
Madhya Pradesh High Court · (2013) 3 MPJR 118
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166(3)Railways Act, 1989 — Section 106, 106(3), 2, 2(32), 32
High Courts14 May 2013Disposed Off
R.K. Patkar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0114
High Courts14 May 2013Allowed
Manoj Singh Tomar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2366 : (2013) 3 MPHT 541 : (2013) 3 MPJR 161 : (2013) 4 MPLJ 418
Constitution of India, 1950 — Article 14, 162, 19, 19(1)(g), 19(6)
High Courts14 May 2013Allowed
Nanhelal Mahalgamaiya Vs State of MP and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0106
High Courts14 May 2013
Nannu @ Mukesh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0094
Penal Code, 1860 (IPC) — Section 324Probation of Offenders Act, 1958 — Section 4
High Courts14 May 2013
Badri Prasad Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 JLJ 62
Penal Code, 1860 (IPC) — Section 354, 456
High Courts14 May 2013
Harisharan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 68Penal Code, 1860 (IPC) — Section 325
High Courts14 May 2013
Dilip Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0069
Penal Code, 1860 (IPC) — Section 341, 354
High Courts14 May 2013Partly Allowed
Prakash Raikwar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0039
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts14 May 2013
Anirudh Saini Vs Piyush Agrawal Piyush Agrawal Vs Anirudh Saini
Madhya Pradesh High Court · (2013) ILR (MP) 1747 : (2014) 1 MPJR 185
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 420
High Courts14 May 2013
Halkeram Vs State of M.P.
Madhya Pradesh High Court · (2013) 05 MP CK 0022
Penal Code, 1860 (IPC) — Section 294, 325
High Courts14 May 2013
Natthu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0021
Penal Code, 1860 (IPC) — Section 353, 452, 68
High Courts14 May 2013Disposed Off
State of M.P. and Others Vs L.P. Dubey
Madhya Pradesh High Court · (2013) 05 MP CK 0020
High Courts14 May 2013Disposed Off
Hindustan Lever Ltd. Vs Assistant Commissioner, Commercial Tax and Others
Madhya Pradesh High Court · (2013) 64 VST 241