High Courts01 May 2013
Balwant Singh Jatav Vs Anand Rao
Madhya Pradesh High Court · (2013) 05 MP CK 0059
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 982 of 2,383
High Courts01 May 2013Dismissed
Natthi Lal Jatav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0056
Constitution of India, 1950 — Article 226
High Courts30 Apr 2013
Public Health Engineering Department and Others Vs Ambika Prasad Yadav
Madhya Pradesh High Court · (2013) 138 FLR 886
Constitution of India, 1950 — Article 227
High Courts30 Apr 2013Allowed
Asgar Ali Vs Tahir Ali and another
Madhya Pradesh High Court · AIR 2013 MP 151 : (2013) ILR (MP) 2354 : (2013) 3 MPHT 110 : (2013) 3 MPLJ 160
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 123, 129
High Courts30 Apr 2013Allowed
Susheel Kumar and Others Vs Union of India and Another
Madhya Pradesh High Court · (2013) 5 MPHT 205
High Courts30 Apr 2013
Commissioner of Income Tax Vs Dolphin Builders (P.) Ltd.
Madhya Pradesh High Court · (2013) 356 ITR 420 : (2013) 216 TAXMAN 116
Income Tax Act, 1961 — Section 132, 260A, 44, 44AA, 44AD
High Courts29 Apr 2013
Smt. Neki Bai and Others Vs Union of India
Madhya Pradesh High Court · (2013) 5 MPHT 265 : (2014) 1 MPLJ 393
High Courts29 Apr 2013
Bharat Oman Refineries Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2013) ILR (MP) 3024 : (2013) 356 ITR 399 : (2013) 218 TAXMAN 282
Income Tax Act, 1961 — Section 143(3)
High Courts29 Apr 2013
Gulab Bai and Others Vs Subhash Chandra
Madhya Pradesh High Court · (2013) ILR (MP) 1279 : (2013) 3 JLJ 127 : (2013) 4 MPHT 276 : (2014) 2 MPJR 188 : (2013) 3 MPLJ 434 : (2014) 1 RCR(Rent) 319
Constitution of India, 1950 — Article 141, 243P, 243QMadhya Pradesh Municipal Corporation Act, 1956 — Section 10, 405, 417, 421, 422
High Courts26 Apr 2013Allowed
Premlal Dwivedi Vs M.P.S.E.B.
Madhya Pradesh High Court · (2013) 3 MPHT 380 : (2013) 3 MPLJ 169
High Courts26 Apr 2013
Priyanka Chauhan Vs Union of India and Others
Madhya Pradesh High Court · (2013) 04 MP CK 0103
High Courts26 Apr 2013Dismissed
Mahendra Gupta Vs Mohd. Yunus
Madhya Pradesh High Court · (2013) 4 MPHT 24 : (2013) 2 MPLJ 650
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts26 Apr 2013Dismissed
Lata Mishra (Ms.) Vs District Election Officer and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1808
High Courts26 Apr 2013Partly Allowed
Veeran and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1989
High Courts26 Apr 2013Disposed Off
Dilip Chaturvedi Vs M.P.S.E.B.
Madhya Pradesh High Court · (2013) 4 MPHT 538 : (2013) 3 MPLJ 153
High Courts25 Apr 2013Allowed
Geeta Bai Vs Sub Divisional Officer and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2579 : (2013) 3 JLJ 109 : (2013) 5 MPHT 196 : (2013) 3 MPLJ 106
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122Representation of the People Act, 1951 — Section 123
High Courts25 Apr 2013Allowed
M/s. Wear Well Tyre and Tubes Private Limited and 3 Others Vs The Union of India
Madhya Pradesh High Court · (2013) 294 ELT 185 : (2013) 22 GSTR 415
Central Excises and Salt Act, 1944 — Section 9Evidence Act, 1872 — Section 65, 74, 78, 79
High Courts24 Apr 2013Allowed
Sterlite Technologies Ltd Vs Dhar Industries
Madhya Pradesh High Court · (2013) ILR (MP) 1381
High Courts24 Apr 2013Disposed Off
M.P. Warehousing Corporation Sewanivrat Avam Pensiondhari Adhikari Karmachari Sangh Samiti and Others Vs M.P. State Warehousing and Logistic Corporation and Another
Madhya Pradesh High Court · (2013) 138 FLR 562 : (2013) 4 LLJ 644
Constitution of India, 1950 — Article 226