High Courts18 Apr 2013Disposed Off
Reliance General Insurance Co. Ltd. Vs Neeraj and Others
Madhya Pradesh High Court · (2013) ACJ 2564
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 984 of 2,383
High Courts17 Apr 2013
Abdul Sattar Vs Ramjan and Others
Madhya Pradesh High Court · (2014) 2 ACC 32 : (2014) ACJ 226
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts17 Apr 2013
Mohanlal Agarwal Vs G.C.M. Construction Pvt. Ltd.
Madhya Pradesh High Court · (2014) 1 BC 82 : (2013) 3 MPHT 460 : (2013) 4 MPLJ 129
High Courts17 Apr 2013Dismissed
State of M.P. and Another Vs Laxman and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 473
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 33Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3
High Courts17 Apr 2013Allowed
Shammi Sharma and Another Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2569 : (2013) 4 MPHT 214 : (2013) 3 MPLJ 247
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 18, 23A, 24, 29, 29(2)
High Courts17 Apr 2013
Ashok Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0095
Prevention of Food Adulteration Act, 1954 — Section 13(2), 14A, 16(1)(a)(i), 16(1)(a)(ii), 16(1)(c)
High Courts17 Apr 2013
Dayalu Vs Mannulal Sahu
Madhya Pradesh High Court · (2013) 3 MPLJ 357
Civil Procedure Code, 1908 (CPC) — Section 100, 102, 115Evidence Act, 1872 — Section 34
High Courts16 Apr 2013Disposed Off
Gattabai and Others Vs Ramchandra and Others
Madhya Pradesh High Court · (2014) 2 ACC 651 : (2014) ACJ 395
High Courts16 Apr 2013
Ram Kumar Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2013 MP 136 : (2013) ILR (MP) 1578 : (2013) 4 MPHT 161 : (2013) 4 MPLJ 206
High Courts16 Apr 2013
Madan Lal Vohra and Others Vs Nirmala Dubey
Madhya Pradesh High Court · (2013) 4 MPHT 137 : (2013) 4 MPLJ 231 : (2013) 3 MPLJ 30 : (2013) 2 RCR(Rent) 547
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 31
High Courts16 Apr 2013
Awdhesh Pratap Singh and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0080
High Courts16 Apr 2013
Poonam Kumar Duggal Vs Indrajeet Singh Duggal and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 89
High Courts16 Apr 2013
Deepa Gupta Vs Rahul Gupta, Smt. Kusum Gupta and Ramendra Gupta
Madhya Pradesh High Court · (2013) 2 JLJ 398
Criminal Procedure Code, 1973 (CrPC) — Section 482Guardians and Wards Act, 1890 — Section 10, 8Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
High Courts16 Apr 2013Allowed
National Insurance Company Limited Vs Santosh and Others
Madhya Pradesh High Court · (2013) 2 JLJ 410 : (2013) 4 MPLJ 571
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Apr 2013
M/s. Khetan Hotels Pvt. Ltd. and Another Vs Madhya Pradesh State Electricity Board and Others
Madhya Pradesh High Court · (2013) 04 MP CK 0050
High Courts16 Apr 2013Partly Allowed
Suresh and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1177 : (2013) 2 JLJ 275
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 324, 34
High Courts16 Apr 2013Allowed
Shri Jagdish Mandir Ganesh Mandir Public Trust and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 4 MPHT 68 : (2013) 4 MPLJ 134
Madhya Pradesh Public Trust Act, 1951 — Section 14
High Courts16 Apr 2013
Akash Enterprises Vs Deputy Commissioner, Commercial Tax, Division No. 1
Madhya Pradesh High Court · (2013) 65 VST 71
High Courts15 Apr 2013Allowed
Roop Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 1169 : (2013) 2 JLJ 339
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 307
High Courts15 Apr 2013
Shriram Shanker Toley Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0099