High Courts09 Apr 2013Allowed
Narmada Prasad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0057
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 7(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 986 of 2,383
High Courts09 Apr 2013Allowed
Parmanand Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0055
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 7(1)
High Courts09 Apr 2013Dismissed
Tridev Chaturvedi Vs Smt. Manjari Alias Jooli Chaturvedi
Madhya Pradesh High Court · (2013) 04 MP CK 0047
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 12, 13
High Courts09 Apr 2013
Thavriya @ Thavar Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1722
High Courts09 Apr 2013Dismissed
Kamrunnisa and Others Vs Manoj and Others
Madhya Pradesh High Court · (2014) 1 ACC 128 : (2013) ACJ 2459 : (2014) 1 AnWR 34
High Courts08 Apr 2013Dismissed
Malkhan Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPHT 299
High Courts08 Apr 2013Dismissed
Smt. Gayatri and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 2 JLJ 418 : (2013) 3 MPHT 101
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 227, 227, 228Penal Code, 1860 (IPC) — Section 107, 109, 306
High Courts08 Apr 2013
Radheshyam Rathi Vs Rotary Club and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1569 : (2013) 3 MPHT 89 : (2013) 4 MPJR 307 : (2013) 3 MPLJ 135
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3Constitution of India, 1950 — Article 227
High Courts08 Apr 2013Dismissed
K.K. Singh Chouhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 989 : (2013) 3 MPHT 135
Madhya Pradesh Municipal Corporation Act, 1956 — Section 420Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts05 Apr 2013Dismissed
Prem Sharma @ Shiv Prasad Mishra Vs Shivprakash Mishra and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2029 : (2013) 2 MPHT 381
Criminal Procedure Code, 1973 (CrPC) — Section 227, 227, 228, 228, 397Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts05 Apr 2013Dismissed
State of M.P. and Others Vs Shree Ranchor Teekam Mandir through Swami and Vyavasthapak Ranchordas Guru Kashiram (dead) through L.Rs.
Madhya Pradesh High Court · (2013) 3 MPHT 196 : (2013) 2 MPLJ 642
Madhya Pradesh Land Revenue Code, 1959 — Section 114, 115
High Courts05 Apr 2013Allowed
State of M.P. and Others Vs Keshar Bai
Madhya Pradesh High Court · (2013) ILR (MP) 2664 : (2013) 4 MPJR 197 : (2013) 3 MPLJ 139
Easements Act, 1882 — Section 4Madhya Pradesh Land Revenue Code, 1959 — Section 131, 131(1)
High Courts05 Apr 2013Allowed
Nanuram Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPHT 436 : (2013) 3 MPLJ 28
Constitution of India, 1950 — Article 309
High Courts05 Apr 2013Dismissed
Brajesh Sharan Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 420
Constitution of India, 1950 — Article 226
High Courts04 Apr 2013Dismissed
K.V. Patel Gujarati Kanya Uchchatar Madhyamik Vidyalaya Vs Prahlad and Another
Madhya Pradesh High Court · (2013) 5 MPHT 73 : (2013) 3 MPLJ 446
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18, 18(1), 18(2), 29Limitation Act, 1963 — Section 29(2), 5
High Courts04 Apr 2013Dismissed
State of M.P. Vs Narmada Drillers and Others
Madhya Pradesh High Court · (2013) 3 MPHT 507 : (2013) 4 MPLJ 30
Regional Rural Banks Act, 1976 — Section 3Stamp Act, 1899 — Section 33, 9
High Courts04 Apr 2013
Shiv Pal Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 161, 482
High Courts04 Apr 2013
Hakku Kaurav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0084
Electricity Act, 2003 — Section 39Penal Code, 1860 (IPC) — Section 506
High Courts04 Apr 2013Dismissed
Rajesh Kumar Gupta and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 707
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 50(7), 50(8), 54, 56Transfer of Property Act, 1882 — Section 105, 107, 5, 53A, 54
High Courts04 Apr 2013
Badri Prasad Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 16(1)(a)(i), 16(1)(a)(ii), 7(1)