High Courts02 Apr 2013Allowed
Dr. Kusum Vs Smt. Prabhavati
Madhya Pradesh High Court · (2014) 2 JLJ 434 : (2013) 3 MPHT 309
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 304A
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Madhya Pradesh High Court judgments
47,657 judgments · page 988 of 2,383
High Courts02 Apr 2013
Gurdeep Singh Vs Abdul Mannan Khan and Another Abdul Mannan Khan Vs Gurdeep Singh and Another
Madhya Pradesh High Court · (2013) 04 MP CK 0105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Evidence Act, 1872 — Section 76Motor Vehicles Act, 1988 — Section 173
High Courts02 Apr 2013Dismissed
Umanarayan and Others Vs Sant Kumar
Madhya Pradesh High Court · AIR 2013 MP 97 : (2013) ILR (MP) 1137 : (2013) 3 MPHT 67 : (2013) 2 MPLJ 646
High Courts02 Apr 2013Allowed
Deepak Purohit Vs State of M.P., District Magistrate and Senior Superintendent of Police
Madhya Pradesh High Court · (2013) ILR (MP) 1561 : (2013) 2 JLJ 293 : (2013) 3 MPHT 534 : (2014) 1 MPJR 34 : (2013) 2 MPLJ 595
Constitution of India, 1950 — Article 19, 21, 21, 22, 22Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts02 Apr 2013
Suresh Patil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 2 JLJ 174
Penal Code, 1860 (IPC) — Section 120B, 354, 406, 409, 420
High Courts02 Apr 2013Dismissed
Pankaj Mantri Vs Indian Oil Corporation and Another
Madhya Pradesh High Court · (2013) 3 MPHT 428 : (2013) 3 MPLJ 466
Penal Code, 1860 (IPC) — Section 294, 323, 34, 341
High Courts02 Apr 2013
Rajesh @ Jadu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 2450
High Courts02 Apr 2013
Prabhakar Vs Tarachand and Another
Madhya Pradesh High Court · AIR 2013 MP 154
High Courts02 Apr 2013
Sanjay Kumar Sahu Vs Income Tax Officer and Another
Madhya Pradesh High Court · (2013) 354 ITR 177
Income Tax Act, 1961 — Section 220, 220(6), 246, 246A, 250
High Courts02 Apr 2013
Basant Rao Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 Crimes 378 : (2013) ILR (MP) 2254 : (2013) 2 MPJR 259
High Courts02 Apr 2013Allowed
Mukundi Gadariya and others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 2 JLJ 133
Penal Code, 1860 (IPC) — Section 386
High Courts02 Apr 2013Dismissed
Atul Kumar Pachauri Vs State of M.P.
Madhya Pradesh High Court · (2013) 04 MP CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178(c), 406, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Apr 2013
Rashida Khatoon Vs Syed Manjar Ali and Others
Madhya Pradesh High Court · (2013) 04 MP CK 0041
High Courts02 Apr 2013Dismissed
Yashraj Datta (dead) through LR Kamlabai Vs Bherulal and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2660 : (2013) 2 MPLJ 699
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Apr 2013Allowed
Smt. Ashalata Silhare Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0081
High Courts01 Apr 2013
Lal Chand Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0075
High Courts01 Apr 2013
State of M.P. and Others Vs Umeed Singh Yadav
Madhya Pradesh High Court · (2013) 04 MP CK 0072
High Courts01 Apr 2013Allowed
Jagdish Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0049
Evidence Act, 1872 — Section 114, 24, 27Penal Code, 1860 (IPC) — Section 380, 457
High Courts26 Mar 2013Allowed
Syed Ashfaq Ahmad Vs Dr. Anjum Sultan
Madhya Pradesh High Court · (2013) 03 MP CK 0089
High Courts26 Mar 2013Allowed
Ramgopal and Another Vs Haneef Khan and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1645 : (2013) 2 MPHT 426 : (2013) 2 MPLJ 220
Motor Vehicles Act, 1988 — Section 173