High Courts21 Mar 2013Allowed
Prakash Chandra Gupta Vs Musarraf
Madhya Pradesh High Court · (2013) 03 MP CK 0107
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 115, 151Limitation Act, 1963 — Section 5
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Madhya Pradesh High Court judgments
47,657 judgments · page 990 of 2,383
High Courts21 Mar 2013
Balveer Singh Vs Secretary and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 461
High Courts21 Mar 2013
Ram Bharose Lal Shrivastava Vs Smt. Aruna Sharma and Others
Madhya Pradesh High Court · (2013) 03 MP CK 0085
High Courts21 Mar 2013Dismissed
Ramcharan, Shriram, Bujji and Ramesh Vs Yogendra Singh (Minor)
Madhya Pradesh High Court · (2013) CriLJ 3814 : (2013) ILR (MP) 1238 : (2014) 2 MPHT 417
High Courts21 Mar 2013
Ajay Singh Vs Pradip Singh and Another
Madhya Pradesh High Court · (2013) 03 MP CK 0064
High Courts21 Mar 2013Allowed
Ranjeet Singh Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 03 MP CK 0063
High Courts21 Mar 2013Allowed
Govardhan Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 03 MP CK 0057
High Courts21 Mar 2013
Ram Kishore Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 03 MP CK 0056
High Courts21 Mar 2013
Ravindra Nath Tripathi Vs Union of India and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1553 : (2013) 3 MPHT 394 : (2013) 2 MPLJ 212
Air Force Act, 1950 — Section 50(b), 82, 83, 84, 86Armed Forces Tribunals Act, 2007 — Section 14, 28, 5(6)Constitution of India, 1950 — Article 136, 14, 15, 16, 20(2)
High Courts21 Mar 2013Allowed
Babulal and Another Vs Natthibai and Another
Madhya Pradesh High Court · AIR 2013 MP 134 : (2013) 3 DMC 776
High Courts21 Mar 2013Dismissed
Ganesh Ram Gayari Vs Bagdiram and Others
Madhya Pradesh High Court · AIR 2013 MP 158 : (2013) ILR (MP) 1793 : (2013) 3 JLJ 235 : (2013) 2 MPLJ 447
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts21 Mar 2013
Sanyogita Thakur and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1357 : (2013) 3 MPHT 141 : (2013) 2 MPLJ 206
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1), 23(2)
High Courts21 Mar 2013Dismissed
Archana Sen Vs Pappu @ Satish and Others
Madhya Pradesh High Court · (2013) 2 DMC 543
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts21 Mar 2013
Amarlal and Another Vs Smt. Shyamabai and Others
Madhya Pradesh High Court · (2013) 4 MPJR 45
High Courts20 Mar 2013Dismissed
T.P. Mamtani Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPJR 195
High Courts20 Mar 2013
Islamuddin @ Chhotiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPHT 442 : (2013) 4 MPLJ 142
Constitution of India, 1950 — Article 21, 226National Security Act, 1980 — Section 10, 3, 3(2), 3(5)
High Courts20 Mar 2013Dismissed
Krashan Kumar Maheshwari Vs Dr. Bitthal Das Maheshwari and Others
Madhya Pradesh High Court · (2013) 03 MP CK 0066
High Courts20 Mar 2013Allowed
Bhaiya @ Bhaiyalal @ Arvind Vs State of M.P.
Madhya Pradesh High Court · (2013) 2 JLJ 300 : (2013) 3 MPHT 495 : (2013) 2 MPLJ 605
Constitution of India, 1950 — Article 21, 22(5), 226National Security Act, 1980 — Section 12, 12(1), 14, 14(1), 3Penal Code, 1860 (IPC) — Section 294, 323, 34, 506
High Courts20 Mar 2013
Sharif Khan Vs Smt. Muniya Khan
Madhya Pradesh High Court · AIR 2013 MP 143 : (2013) 4 MPHT 246 : (2013) 4 MPLJ 244
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 47, 7
High Courts19 Mar 2013
Shrikrishna and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) CriLJ 3885 : (2013) 3 JLJ 103 : (2014) 2 MPHT 322
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 374Penal Code, 1860 (IPC) — Section 107, 109, 306, 34