High Courts15 Mar 2013
Ram Kishan Vs Hargovind and Others
Madhya Pradesh High Court · (2013) 03 MP CK 0043
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 992 of 2,383
High Courts14 Mar 2013Allowed
Rajendra Prasad Mishra Vs Mamta
Madhya Pradesh High Court · (2014) ACJ 1305
High Courts14 Mar 2013
Computer Science Corporation India (P) Ltd. Vs Additional Commissioner of Income Tax
Madhya Pradesh High Court · (2014) 268 CTR 110
High Courts14 Mar 2013Allowed
Pankaj Shah Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1448
High Courts14 Mar 2013
Shree Venkatesh Industries Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2013) 62 VST 1
High Courts14 Mar 2013Dismissed
Rajendra Singh Vs Kaloo Singh
Madhya Pradesh High Court · (2013) 3 MPHT 81
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 23
High Courts14 Mar 2013
Gurunarayan Vs Brijendra Billaiya Brijendra Billaiya Vs Gurunarayan
Madhya Pradesh High Court · (2013) 3 BC 541 : (2013) 1 BC 663
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Mar 2013
Suresh Jhariya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 4 MPJR 48
High Courts14 Mar 2013Allowed
Kamal Dhingra Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 03 MP CK 0081
High Courts14 Mar 2013Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Ahsish Patel, Ajay Patel and Praveen Kumar Singh
Madhya Pradesh High Court · (2013) ACJ 2487 : (2013) ILR (MP) 1943 : (2014) 2 MPHT 232 : (2014) 2 MPLJ 702
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts14 Mar 2013Dismissed
Tanushka Automobiles Pvt. Ltd. Company Vs Gwalior Development Authority and Another
Madhya Pradesh High Court · (2013) 03 MP CK 0041
High Courts14 Mar 2013Allowed
Raj Kishore Parashar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 03 MP CK 0039
High Courts14 Mar 2013Dismissed
Ram Milan Gupta and Another Vs Dashrath Singh Gond and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1116 : (2013) 4 MPHT 63 : (2013) 4 MPLJ 61
High Courts14 Mar 2013Dismissed
P.N. Raikwar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 138 FLR 891 : (2013) 3 MPHT 295 : (2013) 3 MPLJ 656
Constitution of India, 1950 — Article 315, 315, 316, 317, 317General Clauses Act, 1897 — Section 16
High Courts14 Mar 2013
Texmo Pipes and Products Ltd. Vs Assistant Commissioner
Madhya Pradesh High Court · (2013) ILR (MP) 1349
High Courts13 Mar 2013Dismissed
Dr. Madhubala Sharma and Others Vs Union of India and Others
Madhya Pradesh High Court · (2013) 137 FLR 823 : (2013) 3 MPHT 437 : (2013) 4 MPLJ 98
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts13 Mar 2013
Prem Kumar Dixit and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 03 MP CK 0072
High Courts13 Mar 2013
Mukesh Singh Chaturvedi and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1339 : (2014) 1 MPHT 536 : (2013) 3 MPJR 265 : (2013) 2 MPLJ 573
High Courts13 Mar 2013
M/s. Allentix Pharmaceuticals Pvt. Ltd. Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 03 MP CK 0068
High Courts13 Mar 2013
Sachin Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 03 MP CK 0048
Constitution of India, 1950 — Article 226