COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 993 of 2,383

High Courts13 Mar 2013Allowed

Smt. Alka Gupta Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 4 MPHT 329 : (2013) 4 MPLJ 606

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80, 96Land Acquisition Act, 1894 — Section 4, 48, 48(1), 6, 9Madhya Pradesh Land Revenue Code, 1959 — Section 117, 185, 189, 190, 257(o)

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High Courts13 Mar 2013

Mohammad Yakub and Another Vs Regional Transport Authority and Others

Madhya Pradesh High Court · (2013) 3 MPHT 86

Motor Vehicles Act, 1988 — Section 68, 68(5), 87, 87(i)(c), 88

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High Courts12 Mar 2013Dismissed

Kailash Chandra Agrawal Vs Brajmohan Lal Sharma alias Brajmohan Sharma

Madhya Pradesh High Court · (2013) 3 MPLJ 192

Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 96Negotiable Instruments Act, 1881 (NI) — Section 4

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High Courts12 Mar 2013Allowed

Bhagwandas Vs Babulal and Others

Madhya Pradesh High Court · (2013) 3 MPJR 109 : (2013) 3 MPLJ 131

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High Courts12 Mar 2013Allowed

Anil Kumar Vs Municipal Council and Others

Madhya Pradesh High Court · (2013) 03 MP CK 0113

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts12 Mar 2013Allowed

Islam Khan Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 03 MP CK 0112

Constitution of India, 1950 — Article 226

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High Courts12 Mar 2013

R.P. Tiwari Vs Sr. Commandant

Madhya Pradesh High Court · (2013) 3 MPHT 354 : (2013) 2 MPLJ 376

Constitution of India, 1950 — Article 226

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High Courts12 Mar 2013

Smt. Premlata Shrivastava Vs Project Officer and Others

Madhya Pradesh High Court · (2013) 4 MPJR 94

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High Courts12 Mar 2013Allowed

Shibbu @ Shivcharan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 03 MP CK 0080

Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 201, 302

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High Courts12 Mar 2013Dismissed

Smt. Minaksi Singh Vs State of M.P. and Another

Madhya Pradesh High Court · (2013) ILR (MP) 1332 : (2013) 2 MPJR 253

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High Courts12 Mar 2013Partly Allowed

Amar Bahadur and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 3 DMC 71

Penal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts12 Mar 2013Dismissed

Ramkesh Kachhi Vs Subhdra Bai Kachhi

Madhya Pradesh High Court · (2013) 2 DMC 628

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts12 Mar 2013

Satal Singh and Another Vs State of M.P.

Madhya Pradesh High Court · (2013) ILR (MP) 2188

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High Courts12 Mar 2013

National Textile Corporation Ltd. Vs Controlling Authority Under Payment of Gratuity Act

Madhya Pradesh High Court · (2014) 141 FLR 1067

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High Courts11 Mar 2013

Rajendra Singh Vs Garima and Another

Madhya Pradesh High Court · (2013) 3 MPHT 222 : (2013) 4 MPLJ 58

Hindu Marriage Act, 1955 — Section 13B, 26, 28

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High Courts11 Mar 2013

Sunny Gaur Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) CriLJ 2289 : (2013) ILR (MP) 1199

Criminal Procedure Code, 1973 (CrPC) — Section 319

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High Courts11 Mar 2013

Raju Vs State of Madhya Pradesh Tolaram Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 03 MP CK 0077

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High Courts11 Mar 2013

Mahipal Singh Vs Manoj Kumar and Another

Madhya Pradesh High Court · (2014) ALLMR(Cri) 216 : (2013) 3 BC 476 : (2014) 1 RCR(Criminal) 907

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High Courts11 Mar 2013Dismissed

Dhapubai (Smt.) and Others Vs State of M.P.

Madhya Pradesh High Court · (2013) ILR (MP) 2987

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High Courts08 Mar 2013

Municipal Corporation Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 2 JLJ 97 : (2013) 4 MPHT 130 : (2013) 3 MPJR 124 : (2013) 3 MPLJ 197

Madhya Pradesh Municipal Corporation Act, 1956 — Section 299A

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