High Courts19 Mar 2013Allowed
Karan Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1162
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 404
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 991 of 2,383
High Courts19 Mar 2013Dismissed
Smt. Jyoti Parihar Vs Munendra Singh
Madhya Pradesh High Court · (2013) 3 MPHT 467 : (2013) 1 MPJR 307 : (2014) 1 MPLJ 469
Hindu Marriage Act, 1955 — Section 13, 13(1)(i), 13(1)(i)(ia), 22, 9Penal Code, 1860 (IPC) — Section 498A, 500
High Courts19 Mar 2013
Chairman, M.P.E.B. (now M.P.S.E.B.) and Others Vs Smt. Dhapubai and Another
Madhya Pradesh High Court · AIR 2013 MP 142
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts19 Mar 2013Dismissed
M.P.S.E. Board Vs Naiba Bai and Others
Madhya Pradesh High Court · (2013) 3 ACC 501
High Courts19 Mar 2013
M.P. State Electricity Board Head Office and Another Vs Ramlal Vishwakarma and Others
Madhya Pradesh High Court · (2014) 3 ACC 70 : AIR 2013 MP 157
High Courts19 Mar 2013Dismissed
Ramswaroop Tiwari, Vijay Bahadur Tiwari and Chhota alias Ramshankar Tiwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 03 MP CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Mar 2013
Mahakoshal Potteries Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2270 : (2013) 354 ITR 149
Income Tax Act, 1961 — Section 145(1), 145(2), 145(3)
High Courts19 Mar 2013
Chairman, M.P. Electricity Board and Others Vs Acchelal Lodhi
Madhya Pradesh High Court · AIR 2013 MP 141
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts19 Mar 2013
Krishnarao Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) LabIC 3516
High Courts19 Mar 2013Dismissed
Shyam Singh and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 03 MP CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 323Protection of Civil Rights Act, 1955 — Section 3
High Courts19 Mar 2013
Sanju and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1712
High Courts18 Mar 2013
Mahabir Sen and Another Vs Vijay Singh and Another
Madhya Pradesh High Court · (2013) 5 MPHT 57 : (2013) 4 MPJR 33 : (2013) 4 MPLJ 421
High Courts18 Mar 2013Allowed
Shubh Deep Ayurved Medical College Vs Union of India and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2552 : (2013) 3 MPLJ 94
Constitution of India, 1950 — Article 226, 227Indian Medicine Central Council Act, 1970 — Section 13A
High Courts18 Mar 2013
Ramesh Chandra Jain Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 MPLJ 178
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 10, Order 9 Rule 13Limitation Act, 1963 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts18 Mar 2013
Arpit Heights (P) Ltd. (M/s.) Vs Indore Development Authority
Madhya Pradesh High Court · (2013) 2 JLJ 327
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts18 Mar 2013Dismissed
Smt. Nutan Fouzdar Vs State of M.P.
Madhya Pradesh High Court · (2013) 03 MP CK 0099
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts18 Mar 2013Dismissed
National Insurance Comp. Ltd. Vs Badi Bahu @ Haribai
Madhya Pradesh High Court · (2013) 4 MPHT 390 : (2013) 4 MPLJ 415
High Courts15 Mar 2013Allowed
Arjundas Aswani @ Ajju Vs Madhuri
Madhya Pradesh High Court · (2013) 2 DMC 769
High Courts15 Mar 2013Dismissed
Smt. Sonia Bai Gond and Others Vs Alok Panika and Others The New India Assurance Co. Ltd. Vs Smt. Sonia Bai Gond and Others
Madhya Pradesh High Court · (2013) 3 MPHT 147
Income Tax Act, 1961 — Section 145, 147, 147(1)(b), 96Motor Vehicles Act, 1988 — Section 147
High Courts15 Mar 2013
Babloo @ Devendra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) CriLJ 4695
Competition Act, 2002 — Section 19(1), 19(4), 19(6), 2(u), 26(1)Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 100, 100, 101, 101, 102