COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 989 of 2,383

High Courts26 Mar 2013

R.R. Home Developers Pvt. Ltd. and Others Vs Rajendra Jain

Madhya Pradesh High Court · (2013) 2 MPLJ 525

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 9Companies Act, 1956 — Section 10, 2, 2(11), 237, 257Specific Relief Act, 1963 — Section 34, 6

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High Courts25 Mar 2013Dismissed

Kailash Vs Rajendra

Madhya Pradesh High Court · (2014) ACJ 1350 : (2013) 3 MPHT 503

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Motor Vehicles Act, 1988 — Section 163, 163A, 166

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High Courts25 Mar 2013Dismissed

Gajendra Singh Chouhan Vs State of M.P.

Madhya Pradesh High Court · (2013) ILR (MP) 939

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts25 Mar 2013Dismissed

Rajesh Sahu Vs Jagannath

Madhya Pradesh High Court · (2013) 03 MP CK 0086

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High Courts25 Mar 2013Dismissed

Phaguram @ Phagan Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 03 MP CK 0065

Penal Code, 1860 (IPC) — Section 302

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High Courts25 Mar 2013

Javed Ali @ Badshah Vs The State of Madhya Pradesh. (M. Cr. C. No.3392/2013..)

Madhya Pradesh High Court · (2013) 03 MP CK 0033

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts25 Mar 2013Dismissed

New India Assurance Co. Ltd Vs Smt. Bebi Chakravorty and Others

Madhya Pradesh High Court · (2013) 3 MPHT 401 : (2013) 4 MPLJ 49

Motor Vehicles Act, 1988 — Section 10, 14, 141, 145, 147(3)

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High Courts25 Mar 2013Allowed

Surendra Babu and Others Vs Abhay Saran and Others

Madhya Pradesh High Court · (2013) 2 MPJR 165

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High Courts22 Mar 2013Allowed

Bahadur Singh Vs District and Sessions Judge and Another

Madhya Pradesh High Court · (2013) 3 LLJ 778 : (2013) 3 MPLJ 58

Constitution of India, 1950 — Article 226

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High Courts22 Mar 2013Dismissed

U.C. Dukma Vs Coal India Ltd. and Others

Madhya Pradesh High Court · (2013) 3 MPLJ 190

Constitution of India, 1950 — Article 226

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High Courts22 Mar 2013Allowed

Hari Narayan Sharma Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 3 MPLJ 164

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High Courts22 Mar 2013

Gabbu and another Vs State of M.P.

Madhya Pradesh High Court · (2013) 03 MP CK 0108

Forest Act, 1927 — Section 26(1)(b)Wild Life (Protection) Act, 1972 — Section 16(2)(b), 51

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High Courts22 Mar 2013Dismissed

B.R. Bansar and Another Vs Special Police Establishment, Lokayukta

Madhya Pradesh High Court · (2013) 03 MP CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 482Madhya Pradesh Khadi Tatha Gramodyog Adhiniyam, 1978 — Section 21, 26, 27Penal Code, 1860 (IPC) — Section 120B, 21, 406, 420, 467

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High Courts22 Mar 2013