COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 987 of 2,383

High Courts04 Apr 2013Allowed

Vichitra Singh Tomar (Dead) Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2013) 04 MP CK 0043

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2, 3, 3(2), 4

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High Courts04 Apr 2013Allowed

Dharmendra Chokase Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 04 MP CK 0042

Constitution of India, 1950 — Article 226

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High Courts04 Apr 2013

CIT Vs Krishi Upaj Mandi Samiti

Madhya Pradesh High Court · (2013) 04 MP CK 0001

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High Courts03 Apr 2013Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Leelabai and Others

Madhya Pradesh High Court · (2013) 4 MPHT 292

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High Courts03 Apr 2013

Marvel Vinyls Ltd. Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 63 VST 360

Central Sales Tax Act, 1956 — Section 8(5)

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High Courts03 Apr 2013

J.S. Jaggi Vs Sanand Singh Shrinet and Another

Madhya Pradesh High Court · (2013) 04 MP CK 0083

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High Courts03 Apr 2013

Bhagwandas Vs Ramsahai

Madhya Pradesh High Court · (2013) 3 MPLJ 505

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High Courts03 Apr 2013

Vidisha Jyoti Educational and Social Welfare Society Vs National Council for Teacher Education and Others

Madhya Pradesh High Court · (2013) 04 MP CK 0079

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High Courts03 Apr 2013

Gulab Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 04 MP CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts03 Apr 2013

M/s. Vikram Dollers Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 04 MP CK 0069

Central Sales Tax Act, 1956 — Section 8(5)

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High Courts03 Apr 2013Dismissed

Om Prakash Pawar and Another Vs Bhabhut Pawar

Madhya Pradesh High Court · (2013) 2 DMC 580

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112

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High Courts03 Apr 2013

Ram Prasad Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 04 MP CK 0048

Land Acquisition Act, 1894 — Section 12, 12(2), 18

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High Courts03 Apr 2013Allowed

Ajay Pratap Singh and Another Vs Gwalior Dairy Limited Gwalior and Others

Madhya Pradesh High Court · (2013) 04 MP CK 0046

Companies Act, 1956 — Section 293, 349, 350, 397, 398

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High Courts03 Apr 2013

Ashok Kumar Jain and Others Vs Punjab and Sindh Bank and Others

Madhya Pradesh High Court · (2013) 3 BC 525 : (2013) 2 JLJ 320 : (2013) 3 MPHT 283 : (2013) 2 MPJR 99 : (2013) 3 MPLJ 22

Court Fees Act, 1870 — Section 7, 7(4), 7(iv)(c)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 34Specific Relief Act, 1963 — Section 42

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High Courts03 Apr 2013Dismissed