High Courts15 Apr 2013Allowed
Manoj Kumar and Others Vs Board of Secondary Education
Madhya Pradesh High Court · (2013) 04 MP CK 0077
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 985 of 2,383
High Courts15 Apr 2013Dismissed
Dheer Singh Yadav Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 3 JLJ 92 : (2013) 3 MPJR 217 : (2013) 3 MPLJ 126
Constitution of India, 1950 — Article 226
High Courts15 Apr 2013
M/s. Sterling Agro Industries Ltd. Vs Union of India and Others
Madhya Pradesh High Court · (2014) 302 ELT 353
High Courts15 Apr 2013
Bijendra and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0035
High Courts15 Apr 2013
Laxminarayan and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0034
Penal Code, 1860 (IPC) — Section 294, 323, 325, 34, 506
High Courts12 Apr 2013Dismissed
Uday Chand Jain Vs Smt. Sharda Jain
Madhya Pradesh High Court · (2013) ILR (MP) 1142
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts12 Apr 2013
Kapoor Chand and Two Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 04 MP CK 0021
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts12 Apr 2013
Thakur Lal Dhakad Vs State Bank of India and Others
Madhya Pradesh High Court · (2014) 1 BC 164 : (2013) ILR (MP) 1574 : (2014) 1 MPHT 295 : (2013) 2 MPJR 189 : (2014) 1 MPLJ 564
High Courts10 Apr 2013
Bharat Singh and Another Vs Madan Kunwar and Others
Madhya Pradesh High Court · (2014) 2 ACC 431 : (2013) ILR (MP) 2859
High Courts10 Apr 2013
Bhaskar Industries Ltd. Vs Bhiwani Denim and Apparels Ltd.
Madhya Pradesh High Court · (2013) 04 MP CK 0091
High Courts10 Apr 2013
Ramlal Gadari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0088
Penal Code, 1860 (IPC) — Section 323, 354
High Courts10 Apr 2013
Ram Lal Kol Vs Moti Kashyap @ Motilal
Madhya Pradesh High Court · (2013) ILR (MP) 1364 : (2014) 1 MPLJ 295
High Courts10 Apr 2013
Neelam Kumar Bachani and Another Vs Bhishamlal
Madhya Pradesh High Court · (2014) 1 MPHT 515 : (2013) 4 MPLJ 117
High Courts09 Apr 2013
Griha Nirman Mandal Adhikari/Karmachari Pensioners' Association and Another Vs Madhya Pradesh Housing Board and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 641
High Courts09 Apr 2013Disposed Off
Nand Kishore Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPHT 520 : (2013) 2 MPLJ 696
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9
High Courts09 Apr 2013
Sujeet Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 04 MP CK 0097
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts09 Apr 2013Allowed
Murti Shri Pandharinath Mandir and Others Vs Collector and Another
Madhya Pradesh High Court · (2013) 4 MPJR 191 : (2013) 2 MPLJ 691
Evidence Act, 1872 — Section 90Madhya Pradesh Land Revenue Code, 1959 — Section 114, 115, 158(l)(b), 57(2)
High Courts09 Apr 2013Dismissed
Ramesh Kumar Vs Smt. Sudha Gupta and Others
Madhya Pradesh High Court · (2013) 2 JLJ 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), Order 8 Rule 1(3), 151Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1), 13(4)(6), 13(6)
High Courts09 Apr 2013
Mohan Swaroop Chauhan Vs Smt. Mohini Chauhan Smt. Mohini Chauhan Vs Mohan Swaroop Chauhan
Madhya Pradesh High Court · (2013) 2 JLJ 386
High Courts09 Apr 2013
New India Assurance Company Vs Rambabu and Others
Madhya Pradesh High Court · (2013) 04 MP CK 0078