High Courts06 Mar 2013Disposed Off
M. Peetamber Vs Union of India
Madhya Pradesh High Court · (2013) ILR (MP) 1107
Motor Vehicles Act, 1988 — Section 166, 166(3)Railway Claims Tribunal Act, 1987 — Section 13, 17(1)(b), 17(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 995 of 2,383
High Courts06 Mar 2013Disposed Off
Shyama Malviya (Smt.) and Others Vs Mukesh Kumar Goyal and Others
Madhya Pradesh High Court · (2013) ILR (MP) 909
Motor Vehicles Act, 1988 — Section 173
High Courts06 Mar 2013
Gulab Singh Vs Virendra Singh
Madhya Pradesh High Court · (2013) ILR (MP) 1474 : (2013) 4 MPHT 144 : (2013) 3 MPLJ 33
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6, 9Transfer of Property Act, 1882 — Section 54
High Courts06 Mar 2013Allowed
Arun Kumar Shukla Vs Union of India and Others
Madhya Pradesh High Court · (2013) 4 MPJR 28
High Courts06 Mar 2013
Yadhuvansh Prasad Mishra Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 3 MPJR 94
High Courts06 Mar 2013
Ashok Mehrotra and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 3028
High Courts06 Mar 2013
Shri Mahila Grih Udyog Lijjat Papad and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPHT 329
High Courts05 Mar 2013
Sumant Kumar and Another Vs Smt. Bhagwati Bai and Others
Madhya Pradesh High Court · (2013) 2 JLJ 360
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts05 Mar 2013
Saraswati Kushwaha Vs Badri Singh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1101
Motor Vehicles Act, 1988 — Section 147
High Courts05 Mar 2013
Rajju Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 MPHT 349
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 225Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 36C, 8
High Courts05 Mar 2013Allowed
H.P. Urmaliya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 137 FLR 625 : (2013) 2 MPLJ 437
High Courts05 Mar 2013Allowed
Mahakoushal Gasolene Enterprises Vs Assistant Provident Fund Commissioner and Another
Madhya Pradesh High Court · (2013) 137 FLR 748 : (2013) 2 LLJ 753 : (2013) LLR 579
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2(A), 7AMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts05 Mar 2013Disposed Off
Gayatri Singh (Smt.) and Others Vs Santosh Chaturvedi and Others
Madhya Pradesh High Court · (2013) ILR (MP) 904
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 149, 304A
High Courts05 Mar 2013Allowed
Sushma Pyasi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 138 FLR 215 : (2013) 2 MPLJ 366 : (2014) 3 SCT 597
Constitution of India, 1950 — Article 226
High Courts05 Mar 2013
Kapil Steels Ltd. (Steel Division) Vs Assistant Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2013) 61 VST 332
High Courts05 Mar 2013Dismissed
Shiv Shanker Mishra Vs Ramji and Others
Madhya Pradesh High Court · (2013) 3 ACC 735
High Courts04 Mar 2013
K.B. Joshi Vs State Bank of India and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2115 : (2014) 2 MPJR 20
High Courts04 Mar 2013Allowed
Ram Sajeevan Tiwari Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2013) 3 MPHT 345 : (2013) 2 MPLJ 415
Constitution of India, 1950 — Article 14
High Courts04 Mar 2013Allowed
Mumtaz Jahan Khan Vs Bharat Scouts and Guides and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 353
Constitution of India, 1950 — Article 12, 226, 311
High Courts04 Mar 2013Allowed
Uma Shankar Dwivedi Vs M.P. Electricity Board and Another
Madhya Pradesh High Court · (2013) 138 FLR 353
Constitution of India, 1950 — Article 14, 226