Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 34

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High Courts26 Feb 2013Allowed

Santosh Kumar Vs Purushottam Soni and Another

Madhya Pradesh High Court · (2013) ILR (MP) 635 : (2013) 2 MPLJ 379 : (2013) 2 RCR(Rent) 242

Constitution of India, 1950 — Article 142Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 10(1), 10(1)(ii), 10(2), 10(4)

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High Courts26 Feb 2013

Kali Ram Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 02 MP CK 0087

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High Courts26 Feb 2013

Anand Kumar Dubey Vs Jabalpur Co-operative Milk Producers Union Limited R.N. Pandey Vs Jabalpur Co-operative Milk Producers Union Limited and Another

Madhya Pradesh High Court · (2013) 138 FLR 213 : (2013) ILR (MP) 538 : (2013) LabIC 1563 : (2013) 3 MPHT 32 : (2013) 2 MPHT 124 : (2013) 2 MPLJ 442 : (2013) 3 SCT 800 : (2014) 1 SLJ 454

Constitution of India, 1950 — Article 12, 226, 227

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High Courts26 Feb 2013

Dinesh Jain Vs Jeewanlal Lala Ram Brahmin and Others

Madhya Pradesh High Court · AIR 2013 MP 85 : (2013) 1 MPJR 200

Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 14

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High Courts26 Feb 2013Disposed Off

Hindustan Lever Ltd. Vs Assistant Commissioner

Madhya Pradesh High Court · (2014) 74 VST 220

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High Courts25 Feb 2013Dismissed

Union of India and Others Vs Radhelal Goud

Madhya Pradesh High Court · (2013) ILR (MP) 1325 : (2013) LabIC 3081 : (2013) 2 MPLJ 432

Constitution of India, 1950 — Article 227

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High Courts25 Feb 2013Dismissed

Sunil Rathi Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 2013 MP 65

Essential Commodities Act, 1955 — Section 7Explosives Act, 1884 — Section 9Madhya Pradesh Municipalities Act, 1961 — Section 31, 35, 35(hh), 38, 38(1)

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High Courts25 Feb 2013

Virendra Kachwaha Vs Geeta Kachwaha

Madhya Pradesh High Court · (2013) 3 DMC 153

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A

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High Courts25 Feb 2013Allowed

Draupati Tiwari Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 1512 : (2013) 2 MPJR 68 : (2013) 2 MPLJ 407

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts25 Feb 2013

Vijendra Singh and Others Vs Deena and Others

Madhya Pradesh High Court · (2013) 2 MPHT 277 : (2013) 3 MPLJ 242

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 65Transfer of Property Act, 1882 — Section 54

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High Courts25 Feb 2013Dismissed

Bheru (Deceased) Vs State of M.P.

Madhya Pradesh High Court · (2013) 3 MPHT 84 : (2013) 2 MPLJ 441

Limitation Act, 1963 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 248

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High Courts25 Feb 2013

Badri Yadav, Kishori @ Ram Kishore and Boua @ Sugreev Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 02 MP CK 0020

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High Courts25 Feb 2013Allowed

S.K. Gupta and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 3 MPLJ 67

Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 58

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High Courts22 Feb 2013Dismissed

Smt. Nalini Kalyankar Vs Sangeeta Baghmare

Madhya Pradesh High Court · (2013) 02 MP CK 0130

Civil Procedure Code, 1908 (CPC) — Section 100, 96Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 35

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High Courts22 Feb 2013Dismissed

Vinod Soni and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 02 MP CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 169, 190Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 460

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High Courts22 Feb 2013Allowed

Smt. Ramdevi and Another Vs M.P. Vidyut Mandal and Others

Madhya Pradesh High Court · (2013) 4 ACC 253 : (2013) ILR (MP) 1639 : (2013) 2 MPHT 186 : (2013) 2 MPLJ 328 : (2013) 3 RCR(Civil) 505

Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 304A

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