High Courts22 Feb 2013Dismissed
Rajole @ Rajaram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0093
Penal Code, 1860 (IPC) — Section 359, 362, 364A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 998 of 2,383
High Courts22 Feb 2013
Chintulal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0092
High Courts22 Feb 2013
Vishram Singh Kushwaha Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 2 MPHT 192 : (2013) 2 MPLJ 274
High Courts22 Feb 2013Disposed Off
Atar Bai (Smt.) Vs Union of India
Madhya Pradesh High Court · (2013) ILR (MP) 1940
High Courts21 Feb 2013
Duncans Industries Limited and Others Vs Jai Ramdas Panjwani and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1483
High Courts21 Feb 2013Allowed
Shankerlal (since deceased) LRs. B.G. Shrivastava and Others Vs Lallu Lal and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 287
Evidence Act, 1872 — Section 90
High Courts21 Feb 2013Dismissed
Kedar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0121
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14
High Courts21 Feb 2013
Late Ishan and Late Ratanaprabha Dhanda Vs Jogesh
Madhya Pradesh High Court · (2013) ILR (MP) 2277 : (2013) 3 MPHT 72 : (2013) 2 MPLJ 460
Constitution of India, 1950 — Article 225Succession Act, 1925 — Section 2(bb), 300, 300(1), 371, 372
High Courts21 Feb 2013
State of Madhya Pradesh Vs Kallu @ Ravindra
Madhya Pradesh High Court · (2013) 02 MP CK 0091
High Courts21 Feb 2013
Smt. Dulari Bai, Rajesh, Sunil and Sanjay Vs Rameshwar Dayal Shrivastava and Smt. Sangeeta
Madhya Pradesh High Court · (2013) ILR (MP) 1619
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 41 Rule 27, 96Specific Relief Act, 1963 — Section 20, 20(1), 20(2)(a)
High Courts21 Feb 2013
Ramesh Agarwal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 Crimes 323 : (2014) FAJ 47
High Courts21 Feb 2013Allowed
The Central Homeopathic and Biochemic Association and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 837 : (2013) 4 MPHT 468 : (2013) 1 MPJR 280 : (2013) 2 MPLJ 419
Constitution of India, 1950 — Article 226
High Courts21 Feb 2013
Shri Kanha Shiksha Prasar Prachar Samaj Kalyan Samiti Vs Jiwaji University Gwalior
Madhya Pradesh High Court · (2013) 02 MP CK 0067
High Courts21 Feb 2013
R.P. Singh Vs State of Madhya Pradesh and two Others
Madhya Pradesh High Court · (2013) 02 MP CK 0064
High Courts21 Feb 2013
Hariram and Others Vs Prakash Chand Dheeran and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 203
Civil Procedure Code Amendment Act, 1999 — Section 12(i)Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47Constitution of India, 1950 — Article 227
High Courts20 Feb 2013
Hariom Vs Manjulata Sahu
Madhya Pradesh High Court · (2013) 3 MPHT 324 : (2013) 4 MPLJ 71
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1)(a), 13(1)(ia), 28
High Courts20 Feb 2013Allowed
Sudip Gupta and Another Vs Shri Khedapati Hanuman Mandir Trust and others
Madhya Pradesh High Court · (2013) 02 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 92Madhya Pradesh Public Trust Act, 1951 — Section 3, 4, 5, 6, 6
High Courts20 Feb 2013Disposed Off
Mukhi Devi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 710 : (2014) 2 MPHT 373
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 204, 397Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Feb 2013
Rashid Ansari Vs Surekha
Madhya Pradesh High Court · (2013) 3 MPHT 531 : (2013) 2 MPLJ 580 : (2013) 2 RCR(Rent) 448
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23A(a), 23E
High Courts20 Feb 2013Dismissed
Bhupendra Singh Vs Shyam Babu Agarwal
Madhya Pradesh High Court · (2013) ILR (MP) 1934 : (2013) 3 JLJ 49 : (2013) 2 MPHT 230 : (2013) 3 MPLJ 281 : (2014) 1 RCR(Rent) 315
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, Order 6 Rule 17, 100, 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b), 12(1)(f), 12(1)(f), 13