High Courts14 Feb 2013Dismissed
Raghu Alias Raghunath Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1982
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,000 of 2,383
High Courts14 Feb 2013Dismissed
Mohammad Hussain Ansari Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1147
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Feb 2013
Michigan Rubber (India) Ltd. Vs Asstt. Commr. of Income Tax, Bhopal
Madhya Pradesh High Court · (2013) 292 ELT 17
High Courts14 Feb 2013
Moola alias Moolchand (Dead) through L.Rs. Vs Shyam Mohan Shivhare and Another
Madhya Pradesh High Court · (2013) 02 MP CK 0100
Evidence Act, 1872 — Section 45
High Courts14 Feb 2013
Mandsaur Nagar Sudhar Nyas Vs Bharat Construction Company
Madhya Pradesh High Court · (2013) 02 MP CK 0072
High Courts14 Feb 2013
Subham Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) CriLJ 1716 : (2013) ILR (MP) 961 : (2013) 2 MPJR 89
Evidence Act, 1872 — Section 76Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7(a)
High Courts13 Feb 2013Dismissed
Smt. Bhagwati Devi Vs Jameela Begam and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1193 : (2013) 2 MPHT 402 : (2013) 2 MPLJ 371
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 22
High Courts13 Feb 2013Dismissed
Punjab Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 362, 363, 364A, 365
High Courts13 Feb 2013Allowed
Padmesh Goutam Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2510 : (2014) 3 MPHT 54 : (2013) 1 MPLJ 649
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Motor Vehicles Act, 1988 — Section 115(7), 130(1)(2)(3), 146, 177, 190(2)
High Courts13 Feb 2013
K.K. Singh Chouhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 820 : (2014) 2 MPHT 509 : (2013) 2 MPJR 140 : (2013) 1 MPLJ 694
Madhya Pradesh Municipal Corporation Act, 1956 — Section 25(1)(a), 420, 52, 53, 55
High Courts13 Feb 2013Allowed
Golu @ Anand Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2795 : (2013) 3 MPHT 316
Constitution of India, 1950 — Article 21, 22(5), 226National Security Act, 1980 — Section 14(1)(a), 3(2), 8
High Courts12 Feb 2013
Nathulal Vs V. Kachrulal and Others
Madhya Pradesh High Court · (2013) 3 ACC 186 : (2014) ACJ 263
High Courts12 Feb 2013
Commissioner of Income Tax Vs Ramkishore Nandkishore
Madhya Pradesh High Court · (2013) ILR (MP) 628
Income Tax Act, 1961 — Section 139(1), 27(1)(a)
High Courts12 Feb 2013Dismissed
Dr. Hari Singh Gour Vishwavidyalaya Vs Surendra Saraf and etc. etc.
Madhya Pradesh High Court · (2013) ILR (MP) 552 : (2013) LabIC 1215 : (2013) 2 LLJ 720 : (2013) 3 MPHT 384 : (2013) 2 MPHT 489 : (2013) 3 MPLJ 16
Central Universities Act, 2009 — Section 27, 4(d), 8Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 23, 24Minimum Wages Act, 1948 — Section 12(1A)
High Courts12 Feb 2013Dismissed
Nizamuddin Ansari Vs State of M.P. and others
Madhya Pradesh High Court · (2013) ILR (MP) 2548 : (2014) 2 MPHT 479 : (2013) 1 MPLJ 546
High Courts12 Feb 2013Dismissed
Mangal Prasad Agrahari and Others Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 179
Madhya Pradesh Municipal Corporation Act, 1956 — Section 80Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 76A
High Courts12 Feb 2013
Ku. Khushi Vs Director of CBI and Others Smt. Pushpadevi Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0027
High Courts12 Feb 2013Allowed
Sandhya and Others Vs Guddu and Others
Madhya Pradesh High Court · (2013) 3 ACC 32
High Courts12 Feb 2013Dismissed
Devesh Vs Bharat Tyrers
Madhya Pradesh High Court · (2014) 3 RCR(Civil) 806 : (2014) 3 RCR(Criminal) 472
High Courts11 Feb 2013Allowed
Jasram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304