High Courts11 Feb 2013
Smt. Meenakshi Gavli Baghel Vs Sujeet Baghel
Madhya Pradesh High Court · (2013) 02 MP CK 0073
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Hindu Marriage Act, 1955 — Section 13, 13(1), 2(2), 24
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,001 of 2,383
High Courts11 Feb 2013Allowed
Ghanshyam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0054
Arms Act, 1959 — Section 25(1)(1B), 39Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 27
High Courts11 Feb 2013Dismissed
M.P. State Electricity Board Vs Girvan Dhakad and Another
Madhya Pradesh High Court · (2013) ILR (MP) 868 : (2013) 3 MPHT 96 : (2013) 2 MPLJ 583
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts11 Feb 2013
Shivshakti Paper Mill Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 61 VST 448
Madhya Pradesh Commercial Tax Act, 1994 — Section 28
High Courts08 Feb 2013
Tarachand Vishwakarma Vs Smt. Pushpa Devi Vishwakarma
Madhya Pradesh High Court · (2013) ILR (MP) 956 : (2013) 2 MPJR 170
High Courts08 Feb 2013
Ajay Pratap Singh and Others Vs Kuldeep Singh and Others
Madhya Pradesh High Court · (2013) 2 MPHT 236 : (2013) 2 MPLJ 602
High Courts08 Feb 2013Allowed
Ganesh Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 JLJ 185 : (2013) 2 MPHT 287 : (2013) 2 MPLJ 402
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts08 Feb 2013Allowed
Vinod Tripathi Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 738 : (2013) 3 MPHT 352
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 327, 34
High Courts08 Feb 2013Dismissed
Basant Kumar Rawat Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 950
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts07 Feb 2013Dismissed
Tarendra and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2476
High Courts07 Feb 2013
Western Coal Field Ltd. Vs Addl. Commissioner, Commercial and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1037
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 10, 4A
High Courts07 Feb 2013
Suraj Automobiles Service Vs Commissioner of Commercial Tax, Indore (MP)
Madhya Pradesh High Court · (2014) 67 VST 121
Madhya Pradesh Value Added Tax Act, 2002 — Section 53
High Courts07 Feb 2013
Smt. Sushilabai and Others Vs Union of India
Madhya Pradesh High Court · (2013) ILR (MP) 1394 : (2013) 2 MPHT 499 : (2013) 2 MPJR 15 : (2013) 2 MPLJ 702
Railways Act, 1989 — Section 123, 123(c)(2), 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts07 Feb 2013
Premdas Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPHT 342 : (2013) 2 MPLJ 218
Wild Life (Protection) Act, 1972 — Section 50
High Courts07 Feb 2013
Rajesh alias Rakesh Kumar Gupta Vs Sanjay Kumar Agrawal
Madhya Pradesh High Court · (2013) 02 MP CK 0101
Evidence Act, 1872 — Section 116
High Courts07 Feb 2013Dismissed
Smt. Kavita Verma Vs Narendra Kumar Shrivastava and Another
Madhya Pradesh High Court · (2013) 2 DMC 737 : (2013) ILR (MP) 619 : (2013) 2 JLJ 138 : (2013) 2 MPHT 207 : (2013) 3 MPLJ 258
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 13(1)(i), 13(1)(ia)Penal Code, 1860 (IPC) — Section 498A
High Courts07 Feb 2013Dismissed
Mohd. Sagir Vs Bharat Heavy Electricals Ltd. and Others
Madhya Pradesh High Court · (2013) 137 FLR 1103 : (2013) ILR (MP) 813 : (2013) 2 LLJ 777 : (2013) 3 LLN 268 : (2013) LLR 506 : (2013) 3 MPHT 48 : (2013) 1 MPLJ 634
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts07 Feb 2013Dismissed
Pappu @ Aslam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0028
High Courts07 Feb 2013Allowed
Raju Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1854 : (2013) 2 JLJ 23 : (2013) 2 MPHT 93 : (2013) 1 MPLJ 652
Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5A, 6
High Courts07 Feb 2013Allowed
Shreeram Namdeo Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 203
Constitution of India, 1950 — Article 14