High Courts04 Feb 2013Allowed
Shiv Kumar Soni Vs Ku. Rita Kushwaha and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1930 : (2013) 2 MPHT 327 : (2013) 2 MPJR 81 : (2013) 3 MPLJ 255
Motor Vehicles Act, 1988 — Section 10(2), 14, 149(2), 15, 3
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,003 of 2,383
High Courts01 Feb 2013
Arun Singh and Other Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts01 Feb 2013Allowed
Sabal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 613 : (2013) 4 MPHT 495 : (2013) 2 MPLJ 664
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 117, 158, 185, 57
High Courts31 Jan 2013Disposed Off
Shiv Industries Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2013) 61 VST 361
High Courts31 Jan 2013
Executive Engineer (O and M), M.P. State Electricity Board and Another Vs Sartaj Khan
Madhya Pradesh High Court · (2013) 137 FLR 631 : (2013) 3 LLN 264 : (2013) LLR 777
Payment of Gratuity Act, 1972 — Section 4, 7(3A), 7(7)
High Courts31 Jan 2013Dismissed
Ashish Pratap Singh and another Vs State of M.P. and others
Madhya Pradesh High Court · (2013) ILR (MP) 605 : (2013) 3 MPHT 125 : (2013) 2 MPJR 134 : (2013) 1 MPLJ 609
High Courts31 Jan 2013Dismissed
Purshotam and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 MPLJ 716
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80
High Courts30 Jan 2013Allowed
M.P. Madhya Kshetra Vidyut Vitran Co. Ltd. Vs Savitri Devi
Madhya Pradesh High Court · AIR 2013 MP 125 : (2013) ILR (MP) 1027 : (2013) 2 JLJ 219 : (2013) 3 MPHT 247 : (2013) 2 MPJR 281 : (2013) 2 MPLJ 345
Electricity Act, 2003 — Section 126, 126(3), 126(6), 126(6)(b), 127Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(2)Suits Valuation Act, 1887 — Section 11
High Courts30 Jan 2013
Vishnu Kumar Vs The Madhya Pradesh Poorva Kshetra Vidyut Vitran Company Ltd. and Others
Madhya Pradesh High Court · (2013) 2 MPJR 160
High Courts30 Jan 2013
Awdhesh Singh Bhadoria Vs Union of India and Others
Madhya Pradesh High Court · (2013) 2 JLJ 199 : (2013) 2 MPHT 70 : (2013) 1 MPLJ 561
Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 — Section 3
High Courts30 Jan 2013Allowed
Prem Chand Yadav and Others Vs The M.P. Poorva Kshetra Vidyut Vitaran Company Ltd. and Others
Madhya Pradesh High Court · (2013) 2 MPHT 412 : (2013) 2 MPLJ 323
Constitution of India, 1950 — Article 14
High Courts29 Jan 2013Dismissed
Murlidhar and Another Vs Board of Revenue and Others
Madhya Pradesh High Court · (2013) ILR (MP) 597 : (2013) 2 MPHT 320 : (2013) 3 MPLJ 184
Madhya Pradesh Land Revenue Code, 1959 — Section 129, 15, 250, 250(1a), 250(1a)(b)
High Courts29 Jan 2013Dismissed
Jagdish Narayan Bhardwaj Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 705 : (2014) 2 MPHT 317
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 397, 401Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts29 Jan 2013Dismissed
State of M.P. Vs Narayan Singh
Madhya Pradesh High Court · (2013) ILR (MP) 946 : (2013) 2 MPHT 408 : (2013) 3 MPJR 19 : (2013) 2 MPJR 131
Evidence Act, 1872 — Section 45, 47, 73Penal Code, 1860 (IPC) — Section 409, 420, 467, 471
High Courts29 Jan 2013Allowed
Radhesyam Vs Pushpkala
Madhya Pradesh High Court · (2013) 1 DMC 615
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Jan 2013Dismissed
State of M.P. and Others Vs Virendra Shankar and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1489 : (2014) 1 MPJR 1 : (2013) 1 MPLJ 662
Limitation Act, 1963 — Section 5
High Courts29 Jan 2013Dismissed
Abdul Hussain and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 106
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 41 Rule 27, 80Easements Act, 1882 — Section 62(h)Limitation Act, 1963 — Section 5
High Courts29 Jan 2013
D.P. Choudhary Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 2 MPLJ 150
High Courts29 Jan 2013Dismissed
Union of India Vs Uday Pal
Madhya Pradesh High Court · (2013) ILR (MP) 378
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 214, 226, 226(2)Railway Claims Tribunal Act, 1987 — Section 23
High Courts28 Jan 2013Disposed Off
Ideal Carpets Ltd. Vs Union of India and Others
Madhya Pradesh High Court · (2014) 306 ELT 321 : (2013) ILR (MP) 370
Customs Act, 1962 — Section 111(m), 112, 114A, 157, 18