High Courts07 Feb 2013
Rampal Laxman Singh and Another Vs Public in General
Madhya Pradesh High Court · AIR 2013 MP 133
Guardians and Wards Act, 1890 — Section 29, 47Hindu Minority and Guardianship Act, 1956 — Section 8
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Madhya Pradesh High Court judgments
47,657 judgments · page 1,002 of 2,383
High Courts07 Feb 2013
Jakir Hussain and Others Vs Dinesh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1604
High Courts06 Feb 2013Allowed
Nicer Green Housing and Infrastructure Developers Ltd. Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 1 JLJ 375 : (2013) 2 MPHT 109 : (2013) 1 MPLJ 574
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 420Reserve Bank of India Act, 1934 — Section 45IA
High Courts06 Feb 2013Dismissed
Ramlakhan and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0097
Arms Act, 1959 — Section 25(1B)(A), 27Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts06 Feb 2013
Mahipal Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0096
High Courts06 Feb 2013
Commissioner of Income Tax Vs Makpar Exports Pvt. Ltd.
Madhya Pradesh High Court · (2013) 352 ITR 401
Income Tax Act, 1961 — Section 36(1)(vii), 36(2)(i)
High Courts06 Feb 2013
Keshav Prasad Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 EFLT 555 : (2013) 2 MPLJ 149
High Courts06 Feb 2013
Krishna Kumar Naikar Vs State of M.P. Usha Iyengar Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 02 MP CK 0037
High Courts06 Feb 2013
Mamtabai Patidar and Others Vs Ismail Khan and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2850 : (2013) 2 MPLJ 669
Evidence Act, 1872 — Section 59Motor Vehicles Act, 1988 — Section 166
High Courts06 Feb 2013Dismissed
Kamta Prasad Pandey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 1 MPJR 275
High Courts05 Feb 2013Allowed
Ramnarayan Tiwari and Others Vs Uma Shanker Pacholi and Another
Madhya Pradesh High Court · (2013) ILR (MP) 858 : (2013) 2 MPHT 465 : (2013) 2 MPHT 461 : (2013) 1 MPLJ 701
Evidence Act, 1872 — Section 114, 59, 63, 67, 68Registration Act, 1908 — Section 52, 58, 59, 60Succession Act, 1925 — Section 59, 63, 63(c)
High Courts05 Feb 2013Dismissed
Bhanwarlal Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0040
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 80, 96, 99
High Courts05 Feb 2013
Aparn Gramin Vikas Sanstha Samiti Society Vs State of M.P.
Madhya Pradesh High Court · AIR 2013 MP 72 : (2013) ILR (MP) 762 : (2013) 4 MPHT 459 : (2013) 3 MPJR 177 : (2013) 3 MPLJ 74
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 247, 57, 57(1)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts05 Feb 2013
C.P. Industries Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 198 ECR 165 : (2013) 59 VST 338
Central Sales Tax Act, 1956 — Section 9(2)Constitution of India, 1950 — Article 226
High Courts05 Feb 2013
Guru Gobind Singh Educational Society Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2013) 354 ITR 517 : (2013) 214 TAXMAN 194
Income Tax Act, 1961 — Section 80G
High Courts05 Feb 2013Allowed
Sampat Bai (Smt.) Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 806
Madhya Pradesh/Chhattisgarh (Work Charged and Contingency Paid Employees) Pension Rules, 1977 — Rule 4A
High Courts04 Feb 2013
Pandurang Rao Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) LabIC 3157
Constitution of India, 1950 — Article 311Police Act, 1949 — Section 7
High Courts04 Feb 2013Allowed
Union of India and Others Vs Sukhbir Singh Bais
Madhya Pradesh High Court · (2013) ILR (MP) 542 : (2013) 2 JLJ 15 : (2013) LabIC 3453 : (2013) 2 MPHT 393 : (2013) 3 MPLJ 378
Madhya Pradesh High Court (Appeal to Division Bench) Act, 2005 — Section 2
High Courts04 Feb 2013Allowed
Sarala Vasudeva Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 2 DMC 389
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Feb 2013
Puppal alias Mohd. Sajid Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0081
Evidence Act, 1872 — Section 114A, 27Penal Code, 1860 (IPC) — Section 380, 411, 457