High Courts28 Jan 2013
Pankaj Pathak Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 503 : (2013) 2 MPHT 294
Penal Code, 1860 (IPC) — Section 109, 471Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,004 of 2,383
High Courts28 Jan 2013Allowed
Smt. Meenakshi Jatav and others Vs Dr. (Smt.) Seema Sehar and another
Madhya Pradesh High Court · (2013) CriLJ 3164 : (2013) 2 DMC 622 : (2013) ILR (MP) 729 : (2013) 2 MPHT 116
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A, 498A
High Courts28 Jan 2013Dismissed
Anand Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 668 : (2013) 5 MPHT 208
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 324, 376(2)(f)
High Courts28 Jan 2013
Roop Singh and Others Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0117
High Courts28 Jan 2013
Lalaram and another Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0096
High Courts28 Jan 2013
Smt. Zareena Begum and others Vs Girraj Kareda and others
Madhya Pradesh High Court · (2013) 2 MPHT 106
Motor Vehicles Act, 1988 — Section 173
High Courts28 Jan 2013Dismissed
Sushil Kumar Kasliwal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1296 : (2013) 2 MPLJ 283
Madhya Pradesh Public Trust Act, 1951 — Section 5, 6, 7, 7(1), 8
High Courts28 Jan 2013
Sharda Engineers and Contractors Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 62 VST 200
High Courts28 Jan 2013Disposed Off
Rekha Parihar and Others Vs Mukesh Singh Kirar and Others
Madhya Pradesh High Court · (2013) 3 ACC 619 : (2014) ACJ 276
High Courts24 Jan 2013Dismissed
Vinod Kumar Jharia Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 593
High Courts24 Jan 2013Allowed
Ram Kripal Vs Veerbhadra and Others
Madhya Pradesh High Court · (2013) ILR (MP) 424 : (2013) 3 MPHT 364 : (2013) 1 MPLJ 683
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 2Income Tax Act, 1961 — Section 33B, 63(1)
High Courts24 Jan 2013
Vishnu Swaroop Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0124
Constitution of India, 1950 — Article 226
High Courts24 Jan 2013Allowed
Vipadan Sahkari Sanstha Maryadit Vidisha Vs The M.P. State Cooperative Tribunal and others
Madhya Pradesh High Court · (2013) 01 MP CK 0123
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 48(AA), 49(7A), 50A, 53(A)
High Courts24 Jan 2013Dismissed
M/s. Govind Agrawal Vs M.P. Madhya Kshetra Vidyut Vitaran Co. Ltd. and others
Madhya Pradesh High Court · (2013) 01 MP CK 0116
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(6)(c), 15
High Courts24 Jan 2013
Vinod Kumar Bhardwaj Vs State of M.P. and others
Madhya Pradesh High Court · AIR 2013 MP 145 : (2013) 2 JLJ 120 : (2013) 2 MPHT 418 : (2013) 1 MPJR 260 : (2013) 1 MPLJ 597
High Courts24 Jan 2013
M/s. Ambika Traders Vs Deputy Commissioner, Commercial Tax, Ujjain and others
Madhya Pradesh High Court · (2013) 59 VST 191
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 2013
Kunwar Bai and Others Vs Gangaram and Another
Madhya Pradesh High Court · (2014) 2 MPHT 483 : (2013) 3 MPJR 251 : (2013) 2 MPLJ 173
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 3, Order 23 Rule 1, Order 23 Rule 1(3)
High Courts24 Jan 2013
State of M.P. and Others Vs Awadhesh Singh Bhadauriya
Madhya Pradesh High Court · (2013) 01 MP CK 0019
High Courts24 Jan 2013Partly Allowed
Harlal and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1440