High Courts20 Feb 2013
Hotline CPT Ltd. Vs State of M.P.
Madhya Pradesh High Court · (2013) 61 VST 367
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 999 of 2,383
High Courts19 Feb 2013Allowed
Lakkhu @ Lakhanlal Gond Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 934
Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 2013
Brijedran Kumar Jha Vs Amar Nath Singh 4 and Others
Madhya Pradesh High Court · (2013) 2 MPJR 76
High Courts19 Feb 2013Allowed
Pratap Wahini Samaj Kalyan Sansthan Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 5 MPHT 107 : (2013) 2 MPLJ 390
High Courts19 Feb 2013
State of Madhya Pradesh Vs Mishrilal and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0069
High Courts19 Feb 2013Dismissed
Jasrath Singh and Others Vs Kamruddin and Another
Madhya Pradesh High Court · (2013) 02 MP CK 0044
High Courts19 Feb 2013
Prof. Satya Prakash Vs Jiwaji University and Another
Madhya Pradesh High Court · (2013) ILR (MP) 827 : (2013) 2 JLJ 440 : (2013) 2 MPHT 215 : (2013) 1 MPJR 267 : (2013) 2 MPLJ 359
High Courts19 Feb 2013
Kantabai Vs Balu Singh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2652 : (2013) 3 MPLJ 213
Motor Vehicles Act, 1988 — Section 166, 76, 81, 81(1), 81(5)
High Courts19 Feb 2013
Murlidhar Vs Pawan Kumar Jain
Madhya Pradesh High Court · (2013) 02 MP CK 0015
High Courts19 Feb 2013Disposed Off
Manju Sahu and Others Vs Gyani Singh Rajput and Others
Madhya Pradesh High Court · (2013) ILR (MP) 874
Motor Vehicles Act, 1988 — Section 10
High Courts18 Feb 2013
Ajeet Impex Pvt. Ltd. Vs Gwalior Sugar Co. Ltd.
Madhya Pradesh High Court · (2013) 02 MP CK 0141
High Courts18 Feb 2013Allowed
Samdariya Builders Pvt. Ltd. Vs Jabalpur Development Authority
Madhya Pradesh High Court · (2013) 2 MPLJ 114
Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 23Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 3, 58, 73
High Courts18 Feb 2013
Dr. Smt. Rajni Chhari and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0094
High Courts18 Feb 2013
Indal Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 02 MP CK 0090
High Courts18 Feb 2013Allowed
Ramnath Bairagi Vs Life Insurance Corporation of India and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0043
Life Insurance Corporation (Agents) Regulations, 1972 — Section 16, 17
High Courts15 Feb 2013Dismissed
Pahalwan Singh and Others Vs Swaroop Alias Ramswaroop and Others
Madhya Pradesh High Court · (2013) 3 MPHT 257 : (2013) 3 MPLJ 62
Civil Procedure Code, 1908 (CPC) — Section 100, 96Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts15 Feb 2013
Smt. Toufiq Rizwan Vs Madhya Pradesh State Electricity Board and 3 Others
Madhya Pradesh High Court · (2013) 02 MP CK 0080
High Courts15 Feb 2013Allowed
Ku. Pooja Agrawal Vs Board of Secondary Education M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 609 : (2013) 2 MPHT 182 : (2013) 2 MPLJ 280
Constitution of India, 1950 — Article 12, 226
High Courts15 Feb 2013
Chhappuram Jatav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0071
High Courts15 Feb 2013
Vishram Singh Kushwah Vs The State of M.P., Shri S.K. Mishra and Dadhar Singh
Madhya Pradesh High Court · (2013) 02 MP CK 0058