High Courts01 Mar 2013Allowed
Riyaj Khan and Others Vs Kasam Khan and Others
Madhya Pradesh High Court · AIR 2013 MP 138 : (2013) 2 MPLJ 110
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Limitation Act, 1963 — Section 5
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Madhya Pradesh High Court judgments
47,657 judgments · page 996 of 2,383
High Courts01 Mar 2013Dismissed
Anita Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 03 MP CK 0062
High Courts01 Mar 2013Allowed
The Oriental Insurance Company Limited Vs Smt. Manorama and two Others
Madhya Pradesh High Court · (2014) ACJ 1192 : (2013) ILR (MP) 1399 : (2013) 2 MPHT 279 : (2013) 2 MPLJ 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts01 Mar 2013
Avdhesh Raghuvanshi Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1227 : (2013) 3 MPHT 116
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 197, 250, 482Madhya Pradesh Co-operative Societies Act, 1960 — Section 19(c), 64, 72, 74, 76Penal Code, 1860 (IPC) — Section 120, 120B, 378, 403, 405
High Courts01 Mar 2013
Ajay Goenka (Dr.) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1759
High Courts01 Mar 2013
Jeevanlal Vs Deepchand and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 150
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115, 96(3)
High Courts28 Feb 2013Allowed
Madhya Pradesh Road Transport Corporation Vs Nathu Singh and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 715
Madhya Pradesh Industrial Relations Act, 1960 — Section 65
High Courts28 Feb 2013Allowed
S.L. Seth and Others Vs Union of India and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 264 : (2014) 1 RCR(Rent) 155
Cantonments Act, 1924 — Section 178A, 179, 180, 181, 181(3)Cantonments Act, 2006 — Section 234, 238, 360
High Courts28 Feb 2013Allowed
Narendra Kumar Gautam Vs Devkaran Pathak and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 710
High Courts28 Feb 2013Allowed
G.P. Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 612
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts28 Feb 2013
Mithilesh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0103
High Courts28 Feb 2013Dismissed
Prakash and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0083
Penal Code, 1860 (IPC) — Section 362, 364, 364A, 364A, 365
High Courts28 Feb 2013Allowed
M.T. Shinde Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 399
High Courts28 Feb 2013
Sanman Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 02 MP CK 0065
High Courts28 Feb 2013
Ram Singh Tomar and Others Vs Bhagwan Gupt and Others
Madhya Pradesh High Court · (2013) 02 MP CK 0062
High Courts28 Feb 2013Dismissed
Prabhudayal and Another Vs Smt. Bari Bai and Another
Madhya Pradesh High Court · (2013) 2 MPHT 201 : (2013) 2 MPLJ 289
Civil Procedure Code, 1908 (CPC) — Section 100, 80, 96Madhya Pradesh Land Revenue Code, 1959 — Section 178
High Courts28 Feb 2013Dismissed
Mumtazul Karim Vs Smt. Vikarun Nisha
Madhya Pradesh High Court · AIR 2013 MP 172 : (2014) 1 DMC 452
High Courts27 Feb 2013
Guldan Uikey Vs Praveen Kumar Kaithwas and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2164
High Courts27 Feb 2013Allowed
Mahendra Singh Gurjar Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 02 MP CK 0084
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 6(c)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49
High Courts27 Feb 2013
State of M.P. and Others Vs Ashok Kumar Khare
Madhya Pradesh High Court · (2013) 02 MP CK 0063