High Courts20 Jun 2013Dismissed
Savitri Panika (Smt.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2370
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 973 of 2,383
High Courts20 Jun 2013Allowed
Shyam Manohar Asthana Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2800 : (2013) 5 MPHT 45 : (2013) 3 MPLJ 410
High Courts20 Jun 2013
Purshottam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361, 374Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts20 Jun 2013Allowed
Ramesh Singh Jat Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPJR 164 : (2013) 3 MPLJ 674
Constitution of India, 1950 — Article 226
High Courts20 Jun 2013
Surendra Babu Dwivedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0057
Constitution of India, 1950 — Article 226
High Courts20 Jun 2013Dismissed
Samrathmal Vs Atul Kumar and Others
Madhya Pradesh High Court · (2013) 3 JLJ 222 : (2014) 1 MPLJ 103
High Courts20 Jun 2013
Prasar Bharti Broadcasting Corp. Vs Uma Patel
Madhya Pradesh High Court · (2013) 06 MP CK 0046
High Courts20 Jun 2013Allowed
Harendra Singh Bhadoria @ Bhambar Singh Bhadoria Vs State of MP and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0036
Penal Code, 1860 (IPC) — Section 294, 323, 324, 34, 506
High Courts20 Jun 2013
Veer Singh and Others Vs Uday Singh alias Gotia and Others
Madhya Pradesh High Court · (2013) 3 JLJ 308 : (2013) 4 MPHT 223 : (2013) 3 MPLJ 632
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 16, 16(1)(c), 22
High Courts20 Jun 2013
Sunil and another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts20 Jun 2013Dismissed
Abdul Kalam Vs Mayabai and others
Madhya Pradesh High Court · (2013) 06 MP CK 0031
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts20 Jun 2013
Bhatia International Limited Vs Vitol S.A. Geneva
Madhya Pradesh High Court · (2013) 3 JLJ 317 : (2014) 1 MPLJ 154
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226, 227
High Courts20 Jun 2013Allowed
Mukesh Kumar Sharma and four Others Vs State of Madhya Pradesh and two Others
Madhya Pradesh High Court · (2013) 06 MP CK 0008
Constitution of India, 1950 — Article 226
High Courts20 Jun 2013Disposed Off
Arun Mishra Vs Priyanka Shukla
Madhya Pradesh High Court · (2014) 1 MPJR 293
High Courts19 Jun 2013
The Commissioner of Income Tax, Bhopal Vs Maa Vaishnav Education Society
Madhya Pradesh High Court · (2013) 06 MP CK 0083
High Courts19 Jun 2013
State of M.P. Vs M.K. Dixit and Others
Madhya Pradesh High Court · (2013) 138 FLR 746 : (2013) 4 MPHT 148 : (2013) 4 MPLJ 196
Constitution of India, 1950 — Article 227
High Courts19 Jun 2013
K.S. Oils Ltd. Vs Madhya Pradesh Kshetra Vidyut Vitran Company Ltd. and Others
Madhya Pradesh High Court · AIR 2013 MP 167 : (2013) 5 MPHT 160 : (2013) 3 MPJR 153 : (2013) 3 MPLJ 688
High Courts19 Jun 2013Allowed
Om Prakash Jain Vs Union of India and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0060
Constitution of India, 1950 — Article 226
High Courts19 Jun 2013Dismissed
M.P. Electricity Board, Jabalpur and M.P. Electricity Board Vs Laxman, Bhima and Laludas
Madhya Pradesh High Court · (2013) 5 MPHT 51 : (2013) 3 MPLJ 459
High Courts19 Jun 2013Allowed
Shambhu Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 397, 401Penal Code, 1860 (IPC) — Section 107, 109, 306