High Courts01 Jul 2013Dismissed
Ramswaroop Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0070
Madhya Pradesh Co-operative Societies Act, 1960 — Section 53, 64
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 971 of 2,383
High Courts01 Jul 2013Dismissed
Kunjilal Verma Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0068
High Courts01 Jul 2013Disposed Off
Smt. Ramrati Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0067
Madhya Pradesh Land Revenue Code, 1959 — Section 50
High Courts01 Jul 2013Allowed
Jagdish Prasad Verma Vs Ramesh Chand Sharma
Madhya Pradesh High Court · (2013) 07 MP CK 0026
Hindu Succession Act, 1956 — Section 22, 22(1)
High Courts28 Jun 2013
Shahid Khan and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 MPHT 167
High Courts28 Jun 2013
Akhilesh Singh Baghel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2389 : (2014) 1 MPJR 295 : (2013) 3 MPLJ 716
High Courts28 Jun 2013Dismissed
Seema Vs Rajesh Dua
Madhya Pradesh High Court · (2014) 1 DMC 354 : (2013) 3 JLJ 117 : (2013) 4 MPHT 71 : (2013) 3 MPJR 156 : (2013) 3 MPLJ 415
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia)
High Courts28 Jun 2013
Arun Prakash Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 37 : (2013) 3 MPJR 131 : (2013) 3 MPLJ 508
High Courts28 Jun 2013Disposed Off
Smt. K.G. Nair and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0066
High Courts28 Jun 2013
The Commissioner of Income Tax Vs Fujistu Optel Limited
Madhya Pradesh High Court · (2013) 261 CTR 446 : (2013) 359 ITR 67
Income Tax Act, 1961 — Section 115JB, 143(3), 147, 147(b), 148
High Courts28 Jun 2013
Ankit Grah Nirman Sahakari Sanstha Maryadit Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPJR 55
High Courts27 Jun 2013
Harnam Singh Vs Suresh Kumar Gond
Madhya Pradesh High Court · (2013) 4 MPHT 325 : (2013) 4 MPLJ 86
High Courts27 Jun 2013
Gajanand and Another Vs Gordhan and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1422 : (2013) 3 MPJR 292 : (2013) 3 MPLJ 561
High Courts27 Jun 2013
In Re: Raj Kumar Bhagat
Madhya Pradesh High Court · (2013) CriLJ 3749
Penal Code, 1860 (IPC) — Section 302, 376, 450
High Courts27 Jun 2013
Commissioner of Income Tax Vs M/s. Peoples General Hospital Ltd.
Madhya Pradesh High Court · (2013) 356 ITR 65 : (2013) 216 TAXMAN 320
Income Tax Act, 1961 — Section 143(1), 143(3), 271(1)(c), 68
High Courts27 Jun 2013Dismissed
New India Assurance Company Limited Vs Smt. Rajani Sahu and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0028
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jun 2013
Deepak Vishwakarma Vs State of M.P.
Madhya Pradesh High Court · (2013) 06 MP CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 328, 376
High Courts27 Jun 2013Dismissed
Kashiram Kushwaha Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2386 : (2013) 4 MPHT 78 : (2013) 3 MPJR 284 : (2013) 3 MPLJ 487
Madhya Pradesh Shasakiya Sevak (Adhivarshiki-Ayu) Sanshodhan Adhiniyam, 1967 — Section 4(xx)
High Courts27 Jun 2013
Bhagwan Das Vs Chhotelal and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2286
High Courts27 Jun 2013Dismissed
Amrish Kumar Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPJR 167