High Courts01 Jul 2013Dismissed
Jagdish Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0292
Madhya Pradesh Municipal Corporation Act, 1956 — Section 433, 58
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 970 of 2,383
High Courts01 Jul 2013Dismissed
Bachhraj Singh Vs The Central Industrial Security Force and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0291
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320(8)
High Courts01 Jul 2013
Madan Mohan Pathak Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0290
High Courts01 Jul 2013Dismissed
Raghvendra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0289
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64
High Courts01 Jul 2013
Kailashchand Sisodiya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0287
High Courts01 Jul 2013
The State of Madhya Pradesh Vs Dariyao Singh
Madhya Pradesh High Court · (2013) 07 MP CK 0286
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts01 Jul 2013Disposed Off
Smt. Sarita Sharma Vs State M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0273
High Courts01 Jul 2013Dismissed
Satish Chandra Shrivastava and another Vs State of MP and another
Madhya Pradesh High Court · (2013) 07 MP CK 0272
Constitution of India, 1950 — Article 226
High Courts01 Jul 2013Dismissed
Kamlesh Kumar Vs Shridhar
Madhya Pradesh High Court · (2013) 07 MP CK 0268
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts01 Jul 2013Disposed Off
Jagendra Singh Parihar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311(2), 397, 401, 482
High Courts01 Jul 2013Allowed
Motilal Balmiki Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0238
High Courts01 Jul 2013Disposed Off
Smt. Mithlesh Mishra Vs The State of M.P. and others
Madhya Pradesh High Court · (2013) 07 MP CK 0229
High Courts01 Jul 2013Dismissed
R.K. Tiwari Vs State of MP and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0192
High Courts01 Jul 2013Dismissed
The State of M.P. and Another Vs Dr. Santosh Kumar Gandhi
Madhya Pradesh High Court · (2013) 07 MP CK 0187
High Courts01 Jul 2013Disposed Off
Malam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0181
Madhya Pradesh Land Revenue Code, 1959 — Section 50
High Courts01 Jul 2013Disposed Off
Chhatrapal Singh Tomar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0180
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts01 Jul 2013Disposed Off
Bishnoo Vs Western Coalfields Limited
Madhya Pradesh High Court · (2013) 07 MP CK 0179
Industrial Disputes Act, 1947 — Section 10
High Courts01 Jul 2013Allowed
Veerpal Singh Kushwaha Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0178
Constitution of India, 1950 — Article 226
High Courts01 Jul 2013
M/s. Rajlaxmi Construction Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0097
Constitution of India, 1950 — Article 226
High Courts01 Jul 2013
Rakesh Raghuvanshi Vs Rakesh Kumar Gupta
Madhya Pradesh High Court · (2013) 07 MP CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 341, 392