COURT ARCHIVE

Madhya Pradesh High Court judgments

47,651 judgments · page 968 of 2,383

High Courts04 Jul 2013

Smt. Shahjahan Iqbal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2013) 4 MPJR 98 : (2013) 65 VST 165

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 197Specific Relief Act, 1963 — Section 34

High Courts04 Jul 2013Allowed

Raees Vs State of M.P.

Madhya Pradesh High Court · (2014) 4 EFLT 107 : (2013) 5 MPHT 233

High Courts04 Jul 2013

Rajendra Prasad Tiwari Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 2131 : (2014) 2 MPHT 15 : (2014) 1 MPLJ 253

High Courts03 Jul 2013

Shashwat M. Sharma Vs State of Madhya Pradesh and Collector (Excise)

Madhya Pradesh High Court · (2013) 3 MPJR 203

Criminal Procedure Code, 1973 (CrPC) — Section 482Madhya Pradesh Excise Act, 1915 — Section 47B, 47C

High Courts03 Jul 2013Allowed

Smt. Shantidevi Vs Balchand

Madhya Pradesh High Court · (2013) 4 MPLJ 539

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96

High Courts03 Jul 2013Dismissed

Somdutt Dixit Vs M.P.P.S.C. and Others

Madhya Pradesh High Court · (2013) 4 MPHT 386 : (2013) 3 MPLJ 485

High Courts03 Jul 2013

Champa Devi and 4 Others Vs Gulabi Devi

Madhya Pradesh High Court · (2013) 3 JLJ 21 : (2013) 4 MPLJ 535

Criminal Procedure Code, 1973 (CrPC) — Section 125Succession Act, 1925 — Section 372

High Courts03 Jul 2013Dismissed

Munnalal Vs Smt. Komal and 6 Others

Madhya Pradesh High Court · (2013) 07 MP CK 0274

High Courts03 Jul 2013Dismissed

Rajesh Kumar Kuswaha Vs State of M.P.

Madhya Pradesh High Court · (2013) 07 MP CK 0270

Penal Code, 1860 (IPC) — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 4

High Courts03 Jul 2013Dismissed

Dinesh Kumar Yadav Vs The Union of India

Madhya Pradesh High Court · (2014) CriLJ 366 : (2013) ILR (MP) 1779

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts03 Jul 2013Allowed

Kailash Prasad Sahu Vs Smt. Vidya Bai

Madhya Pradesh High Court · (2013) 07 MP CK 0245

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10

High Courts03 Jul 2013Allowed

Manfool Vs State of M.P. and Another

Madhya Pradesh High Court · (2013) 07 MP CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 209, 230, 319, 397, 401

High Courts03 Jul 2013Allowed

Kailashchandra Singhal Vs Rameshwar Dayal

Madhya Pradesh High Court · (2013) 07 MP CK 0193

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(1)(b)(ii), 195(a)(b)(ii), 397Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175

High Courts03 Jul 2013

Smt. Rekha Choudhary Vs Smt. Suman Ahirwar and Others

Madhya Pradesh High Court · AIR 2013 MP 189 : (2013) ILR (MP) 2464 : (2013) 4 MPJR 82

Madhya Pradesh Municipal Corporation Act, 1956 — Section 441D, 441D(2), 441FRepresentation of the People Act, 1951 — Section 101

High Courts03 Jul 2013Disposed Off

M.P. Madhya Kshetra Vidyut Vitaran Com. Vs Raju

Madhya Pradesh High Court · (2013) 07 MP CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 135, 136, 137, 138, 139

High Courts03 Jul 2013

Nasaarauddin Vs Dargah Subhan Allah Shah Parbandhan Committee

Madhya Pradesh High Court · (2013) 07 MP CK 0023

High Courts03 Jul 2013Disposed Off

College of Science and Technology Vs Board of Secondary Education and Another

Madhya Pradesh High Court · (2013) ILR (MP) 2617

High Courts02 Jul 2013

Union of India Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 73 VST 272

High Courts02 Jul 2013Allowed

Smt. Aarti Chourasiya Vs Akhilesh Chourasiya

Madhya Pradesh High Court · (2013) 07 MP CK 0296

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24

High Courts02 Jul 2013Dismissed

Praful Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 07 MP CK 0288

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 394, 397