High Courts05 Jul 2013Disposed Off
Megha Goleccha Vs Rakesh Goleccha
Madhya Pradesh High Court · (2013) 07 MP CK 0300
Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 967 of 2,383
High Courts05 Jul 2013Allowed
Mayaram Sagar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0280
High Courts05 Jul 2013Allowed
Hitkishore Goswami Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0279
Constitution of India, 1950 — Article 226
High Courts05 Jul 2013Dismissed
Harshverdhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0278
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 323
High Courts05 Jul 2013
Scindia Devesthan Registered Charitable Trust Vs Praveen Kumar Nigam and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2887 : (2013) 3 JLJ 7 : (2014) 1 MPJR 20 : (2013) 4 MPLJ 679
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 14, 141Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 20, 3, 3(1), 3(2)
High Courts05 Jul 2013Dismissed
Dr. Shekhar Singh Chauhan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2806 : (2013) 3 JLJ 358 : (2013) LabIC 4521 : (2013) 3 MPJR 237 : (2014) 2 MPLJ 580
Constitution of India, 1950 — Article 16(4A), 16(4B), 17, 226, 46Madhya Pradesh Lok Sewa (Anusuchit Jatiyon Anusuchit Jan Jatiyon Aur Any Pichhde Vargon Ke Liye Arakshan) Adhiniyam, 1994 — Section 2(h), 4, 4(3)(b)
High Courts05 Jul 2013Dismissed
Ashish Raghuvanshi and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 34, 498A
High Courts05 Jul 2013
Mahendra Singh Vs Anna
Madhya Pradesh High Court · (2013) 07 MP CK 0190
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 5
High Courts05 Jul 2013
M/s. Chouhan Construction Vs Union of India and Others
Madhya Pradesh High Court · (2013) 199 ECR 462 : (2013) 3 MPJR 233 : (2013) 4 MPLJ 107
Central Excises and Salt Act, 1944 — Section 35, 35(F)Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts05 Jul 2013
Massu alias Musheer Mohammad Vs Sub-Divisional Magistrate and Others
Madhya Pradesh High Court · (2014) 3 MPHT 17 : (2013) 4 MPLJ 177
High Courts04 Jul 2013Allowed
Shankar Lal Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2457
High Courts04 Jul 2013Allowed
Hariram Sen Vs M.P. Housing Board and Another
Madhya Pradesh High Court · (2013) 139 FLR 517
High Courts04 Jul 2013Dismissed
Hariom Sharma Vs Municipal Corp., Gwalior
Madhya Pradesh High Court · (2013) 07 MP CK 0304
Madhya Pradesh Municipal Corporation Act, 1956 — Section 264
High Courts04 Jul 2013Allowed
Vijay Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 202, 482Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts04 Jul 2013Disposed Off
Purshotam Das Agrawal Vs Ashutosh
Madhya Pradesh High Court · (2013) 07 MP CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 500, 501
High Courts04 Jul 2013
Beerval Tyagi Vs Ramhet Tyagi
Madhya Pradesh High Court · (2013) 07 MP CK 0282
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Jul 2013Disposed Off
Sonu @ Dinesh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498A
High Courts04 Jul 2013
In Re: Dileep Bankar
Madhya Pradesh High Court · (2013) CriLJ 3811
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 363, 366, 376, 376(2)(f)
High Courts04 Jul 2013Disposed Off
Prabhu Singh Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0206
Madhya Pradesh Sah Chikitsiy Parishad Adhiniyam, 2000 — Section 1(d), 25, 39(1)
High Courts04 Jul 2013Disposed Off
Ram Charan Lal Vs Surendra Sharma
Madhya Pradesh High Court · (2013) 07 MP CK 0203
Stamp Act, 1899 — Section 38, 40, 40(1)(b)