COURT ARCHIVE

Madhya Pradesh High Court judgments

47,651 judgments · page 965 of 2,383

High Courts10 Jul 2013

Dhiraj Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 3 JLJ 25 : (2013) 4 MPLJ 601

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 11, 12, 3, 3(2), 3(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 190, 294

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High Courts10 Jul 2013Dismissed

Kalibai and Others Vs Ajay and Another

Madhya Pradesh High Court · (2013) 5 MPHT 223

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High Courts10 Jul 2013Dismissed

Dinesh Chandra Mittal Vs State of M.P.

Madhya Pradesh High Court · (2013) 07 MP CK 0310

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 120B, 120B(1), 415, 419, 420

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High Courts10 Jul 2013Dismissed

Nawal Kishroe Raikwar and Another Vs State of M.P.

Madhya Pradesh High Court · (2013) 07 MP CK 0307

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468

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High Courts10 Jul 2013

Gresy Mary @ Geeta Bai Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 07 MP CK 0306

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 381

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High Courts10 Jul 2013

The State of Madhya Pradesh Vs Irfan and Others

Madhya Pradesh High Court · (2013) 07 MP CK 0305

Criminal Procedure Code, 1973 (CrPC) — Section 161, 378(3)Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A

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High Courts10 Jul 2013Allowed

Ashok Diwan Vs Shanti Bai and Others

Madhya Pradesh High Court · (2014) 1 MPLJ 573

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High Courts10 Jul 2013Dismissed

Shrinath Agarwal (Dr.) Vs Anjali Agarwal

Madhya Pradesh High Court · (2014) 1 DMC 622

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High Courts10 Jul 2013

The State of Madhya Pradesh Vs Arun Malviya

Madhya Pradesh High Court · (2013) 07 MP CK 0202

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363, 366A, 376, 506

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High Courts10 Jul 2013

Ramprasad Kumbhkar and Others Vs Geeta Bai Kumbhkar and Another

Madhya Pradesh High Court · (2013) 07 MP CK 0177

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7(IV)(c)

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High Courts10 Jul 2013Allowed

Harnarayain and Others Vs Bhagirath Jatava and Another

Madhya Pradesh High Court · (2013) 07 MP CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482

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High Courts10 Jul 2013

The State of Madhya Pradesh Vs Daval Singh

Madhya Pradesh High Court · (2013) 07 MP CK 0168

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts10 Jul 2013Dismissed

Jitendra and Others Vs State of M.P. and Another

Madhya Pradesh High Court · (2013) 07 MP CK 0139

Criminal Procedure Code, 1973 (CrPC) — Section 117, 177, 177, 178, 178Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 420

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High Courts10 Jul 2013Dismissed