COURT ARCHIVE

Madhya Pradesh High Court judgments

47,651 judgments · page 963 of 2,383

High Courts16 Jul 2013

In Re: Rajesh and Another

Madhya Pradesh High Court · (2013) 3 JLJ 155

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High Courts16 Jul 2013

Smt. Shamshul Nisa and Others Vs Arihant Transport and Industries Pvt. Ltd. and Another

Madhya Pradesh High Court · (2013) 139 FLR 359

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High Courts16 Jul 2013

Rakesh Patel and Others Vs State of M.P.

Madhya Pradesh High Court · (2013) ILR (MP) 2952 : (2013) 4 MPHT 529

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High Courts16 Jul 2013

Santosh Vs State of M.P.

Madhya Pradesh High Court · (2013) ILR (MP) 2693 : (2013) 5 MPHT 486

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High Courts16 Jul 2013

National Textile Corporation Ltd. and Another Vs Dy. Labour Commissioner Appellate Authority (P.G. Act) and Others

Madhya Pradesh High Court · (2013) 139 FLR 1101 : (2014) 1 LLN 199 : (2014) LLR 71

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High Courts16 Jul 2013Dismissed

Ishwar Das Matani Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 1 MPLJ 355

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High Courts16 Jul 2013Allowed

Lekhraj Singh Kushwah Vs Brahmand Tiwari

Madhya Pradesh High Court · (2014) 2 RCR(Criminal) 527

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High Courts15 Jul 2013

State of M.P. Vs Sunil Choudhary and Another

Madhya Pradesh High Court · (2013) 3 JLJ 196

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High Courts15 Jul 2013

Lalan Singh Sengar Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 139 FLR 180

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High Courts15 Jul 2013Allowed

Sandhya Bai Vs The Prescribed Authority and Others

Madhya Pradesh High Court · (2013) 07 MP CK 0167

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High Courts15 Jul 2013Dismissed

Ravi Soni Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 07 MP CK 0166

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High Courts15 Jul 2013Partly Allowed

Sanand Singh Shrinet Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 2410 : (2014) 2 MPHT 423 : (2014) 1 MPLJ 464

Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14, 15, 27

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High Courts13 Jul 2013

Shakti Punj Mahila Bahuddesiya Sahakari Sansthan Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 2013 MP 185

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High Courts12 Jul 2013Dismissed

Ravindra Ghosh Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 07 MP CK 0230

Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 363, 366

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High Courts12 Jul 2013Disposed Off

Ghanshyam Agarwal Vs Pradeep and Others

Madhya Pradesh High Court · (2013) 07 MP CK 0081

Penal Code, 1860 (IPC) — Section 279, 337

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High Courts12 Jul 2013

Hafizullah Vs Puran Chand Jain and Another

Madhya Pradesh High Court · (2013) 3 JLJ 186 : (2014) 1 MPLJ 167

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High Courts12 Jul 2013Dismissed

Khalak Singh Raj Vs M.P. State Bhandar Grih Nigam

Madhya Pradesh High Court · (2013) 07 MP CK 0042

Constitution of India, 1950 — Article 226

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High Courts11 Jul 2013

Hemant Singh Rawat Vs State of M.P.

Madhya Pradesh High Court · (2013) 07 MP CK 0314

Constitution of India, 1950 — Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts11 Jul 2013Allowed

Bhaskar Ramchandra Joshi Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 1907 : (2013) LabIC 4529 : (2013) 4 MPHT 314 : (2013) 4 MPJR 297 : (2013) 4 MPLJ 35

Constitution of India, 1950 — Article 19, 19(1)(f), 226, 300A, 31(1)

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High Courts11 Jul 2013Dismissed

Aazad Kumar Gupta Vs State of M.P.

Madhya Pradesh High Court · (2013) 07 MP CK 0312

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