High Courts18 Jul 2013
Heeralal Vs Ramgovind Sharma and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0073
Motor Vehicles Act, 1988 — Section 147, 149(2), 166, 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 961 of 2,383
High Courts18 Jul 2013Disposed Off
Dr. Manoj Raje Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0048
High Courts18 Jul 2013Allowed
Gondia Pawar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0047
High Courts18 Jul 2013Allowed
Jawaharlal Yadav @ Chunkaman and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 186, 294, 353, 506, 509Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 3(1)(x)
High Courts18 Jul 2013Allowed
Progressive Public School Lahar Vs Smt. Shanti and others
Madhya Pradesh High Court · (2013) 07 MP CK 0037
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts18 Jul 2013Dismissed
Onkar Nath Vs Sushila
Madhya Pradesh High Court · (2013) 3 JLJ 328 : (2014) 1 MPLJ 157
Hindu Marriage Act, 1955 — Section 13, 28
High Courts17 Jul 2013Allowed
Hotam Singh Lahariya Vs Ramcharan Singh and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0336
Civil Procedure Code, 1908 (CPC) — Section 91, 92, 96
High Courts17 Jul 2013
Kewal Chand Jain Vs Pratap and Others
Madhya Pradesh High Court · (2014) 1 MPHT 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 147, 149(2), 170, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts17 Jul 2013
Laxminarayan Sharma Vs Smt. Mavita and Others
Madhya Pradesh High Court · (2014) 1 JLJ 96
Motor Vehicles Act, 1988 — Section 147, 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts17 Jul 2013
Lekhraj Singh Kushwah Vs Brahmanand Tiwari
Madhya Pradesh High Court · (2014) 2 BC 490 : (2014) CriLJ 290 : (2014) 1 Crimes 182 : (2013) ILR (MP) 1783 : (2013) 5 MPHT 184 : (2014) 2 RCR(Civil) 689
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jul 2013Dismissed
Rishabh Kumar Jain Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0332
High Courts17 Jul 2013Disposed Off
Sobran Singh Vs Gajendra Singh
Madhya Pradesh High Court · (2013) 07 MP CK 0331
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Jul 2013Disposed Off
Phul Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0330
Land Acquisition Act, 1894 — Section 18
High Courts17 Jul 2013Disposed Off
Chhagan and Another Vs District Collector State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0329
High Courts17 Jul 2013Disposed Off
Kalu Singh and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0328
Land Acquisition Act, 1894 — Section 18
High Courts17 Jul 2013Dismissed
Gajendra Singh Vs Manager Indian Oil Corporation Ltd. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0327
Penal Code, 1860 (IPC) — Section 294, 323, 34, 341
High Courts17 Jul 2013Dismissed
Guman Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0325
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 170, 173
High Courts17 Jul 2013Disposed Off
M/s. Rajul Builders Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0320
High Courts17 Jul 2013Dismissed
Ramsushil Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jul 2013Dismissed
Shishir Kumar Sinha and Another Vs Union of India
Madhya Pradesh High Court · (2013) 07 MP CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 170, 173