High Courts22 Jul 2013Partly Allowed
Suman Singh Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0135
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 959 of 2,383
High Courts22 Jul 2013Dismissed
Onkar Singh Baghel Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0134
Constitution of India, 1950 — Article 226
High Courts22 Jul 2013Dismissed
Ku. Hina Agrawal Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0133
Constitution of India, 1950 — Article 226
High Courts22 Jul 2013
Hot Chand @ Hemant Kumar Vs Anil Kumar and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0074
Madhya Pradesh Land Revenue Code, 1959 — Section 51(1), 51(1)(ia)
High Courts22 Jul 2013
Girish Kumar Jain Vs State of M.P.
Madhya Pradesh High Court · (2013) 4 MPHT 516
High Courts22 Jul 2013Dismissed
Hemraj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 5 MPHT 80
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 313, 40Evidence Act, 1872 — Section 24, 25, 26Madhya Pradesh Land Revenue Code, 1959 — Section 230
High Courts22 Jul 2013Disposed Off
Vivek Singh Bhumihar Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 420
High Courts22 Jul 2013
Dr. J.L. Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0028
High Courts19 Jul 2013
Sewakram Banjare and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2697 : (2013) 5 MPHT 491 : (2013) 3 MPJR 243
High Courts19 Jul 2013Dismissed
Surendra Kumar Jaggi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2813 : (2013) 4 MPJR 283 : (2013) 4 MPLJ 525
Constitution of India, 1950 — Article 226
High Courts19 Jul 2013Allowed
Chintu Lal Vs M.P. Madhya Kshetra Vidyut Vitaran Co. Ltd. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0340
Constitution of India, 1950 — Article 16, 226
High Courts19 Jul 2013Disposed Off
Dr. Rishikesh Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0339
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts19 Jul 2013Disposed Off
Rajendra Singh Tomar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0338
High Courts19 Jul 2013Disposed Off
Kamal Kishore Gupta and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 11, 3, 4, 7, 7(1)
High Courts19 Jul 2013Dismissed
Dinesh Singh Vs Narmada Prasad Sharma and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0293
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts19 Jul 2013Partly Allowed
Smt. Antesh Rawat Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0267
High Courts19 Jul 2013Allowed
Amit Shrivas Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0266
High Courts19 Jul 2013Dismissed
Santosh Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 68
Constitution of India, 1950 — Article 226
High Courts19 Jul 2013Disposed Off
Pratap Singh Bhadoria Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0151
High Courts19 Jul 2013Disposed Off
Ramesh Singh Dangi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0150