High Courts23 Jul 2013Partly Allowed
Nathu Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 304II, 323
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 957 of 2,383
High Courts23 Jul 2013Dismissed
State of M.P. Vs M/s. Satya Sai Agro Oil Pvt. Limited
Madhya Pradesh High Court · (2013) 07 MP CK 0132
High Courts23 Jul 2013Dismissed
Pawan Parihar and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0131
Madhya Pradesh Land Revenue Code, 1959 — Section 57, 57(2)
High Courts23 Jul 2013Disposed Off
Dhaniram Kushwah Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0130
Transfer of Property Act, 1882 — Section 52
High Courts23 Jul 2013Allowed
Vivekanand Kendra Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0129
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 11
High Courts23 Jul 2013Allowed
Lal Bahadur Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0128
Constitution of India, 1950 — Article 226
High Courts23 Jul 2013Allowed
Gopal Singh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 323, 34, 341
High Courts23 Jul 2013Disposed Off
Murari Sharma Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(iv), 3(i)(x)
High Courts23 Jul 2013
Mahipat Vs Nathuram and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 482
High Courts23 Jul 2013Allowed
Mayank Purohit and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1)(b)
High Courts23 Jul 2013Dismissed
Sunil Vs State of Madhya Pradesh Additional Sessions Judge Vs Sunil
Madhya Pradesh High Court · (2013) 07 MP CK 0071
Penal Code, 1860 (IPC) — Section 201, 302, 363, 367, 376(2)(f)
High Courts23 Jul 2013
Omprakash Verma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPHT 520
High Courts23 Jul 2013
Ram Prasad Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1685 : (2013) 4 MPJR 303
High Courts23 Jul 2013Dismissed
Omprakash Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) 3 MPLJ 717
Criminal Procedure Code, 1973 (CrPC) — Section 197Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 14, 15, 20, 21Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts23 Jul 2013Dismissed
Additional Sessions Judge Vs Sunil Sunil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 5 MPHT 458
Penal Code, 1860 (IPC) — Section 201, 302, 363, 367, 376(2)(f)
High Courts23 Jul 2013
Teblik Drugs Limited Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2014) 45 GST 652 : (2014) 68 VST 308
High Courts23 Jul 2013Allowed
Vijay Mittal Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 549
High Courts23 Jul 2013
Bal Govind Awasty Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 73 VST 257
High Courts22 Jul 2013Disposed off
Tej Pratap Singh Sengar Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0414
High Courts22 Jul 2013Dismissed
Raj Kumar Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0413