High Courts25 Jul 2013
Smt. Manjusha Jadhav Vs Pradeep Jadhav
Madhya Pradesh High Court · (2014) 1 MPHT 69 : (2013) 3 MPJR 310
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 955 of 2,383
High Courts25 Jul 2013Disposed Off
Prakash Khandelwal Vs Ghanshyam Das Dhameja
Madhya Pradesh High Court · (2013) 4 MPJR 50
High Courts24 Jul 2013Allowed
Aditya Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPLJ 59
High Courts24 Jul 2013
Raj Kumar Vs Ramcharan
Madhya Pradesh High Court · (2014) 1 MPJR 129 : (2013) 4 MPLJ 678
High Courts24 Jul 2013Allowed
Dinesh Chand and Others Vs General Manager O and M MPMKVV Co. Ltd.
Madhya Pradesh High Court · (2014) 1 AnWR 429 : (2013) 139 FLR 898 : (2013) 4 LLJ 334 : (2014) LLR 143 : (2013) 4 MPLJ 568
High Courts24 Jul 2013Partly Allowed
Kaluram Agarwal Vs Dinesh Kumar and Others Dinesh Kumar and Others Vs Kaluram Agarwal
Madhya Pradesh High Court · (2013) ILR (MP) 1689 : (2014) 1 MPLJ 672
Specific Relief Act, 1963 — Section 16, 16(c), 20Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts24 Jul 2013Allowed
Dayal Singh Vs Ram Singh and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0363
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Jul 2013Dismissed
Devesh Sharma and Another Vs Karan Singh
Madhya Pradesh High Court · (2013) 07 MP CK 0362
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Jul 2013Dismissed
A.K. Sharma and Others Vs State of MP and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0350
High Courts24 Jul 2013Dismissed
The State of Madhya Pradesh Vs Manoj Patel
Madhya Pradesh High Court · (2013) 07 MP CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 109, 363, 366, 376, 376(1)
High Courts24 Jul 2013Disposed Off
Shabnam Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0264
High Courts24 Jul 2013Disposed Off
Pradeep Kumar Jha Vs Comptroller and Auditor General of India and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0263
High Courts24 Jul 2013Dismissed
Abdul Rajjak Vs Habib Noor
Madhya Pradesh High Court · (2013) 07 MP CK 0227
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts24 Jul 2013Dismissed
Virendra Jain Vs Prem Kumar Chourasiya
Madhya Pradesh High Court · (2013) 07 MP CK 0226
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts24 Jul 2013Dismissed
Dhanraj Singh Pusam Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 553
Constitution of India, 1950 — Article 226, 342
High Courts24 Jul 2013Disposed Off
Adiram Vs Jagdish
Madhya Pradesh High Court · (2013) 07 MP CK 0196
High Courts24 Jul 2013Dismissed
Swapnil Kumar Tamrakar Vs The President Dental Council of India and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0138
Electricity Regulatory Commission Act, 1998 — Section 27
High Courts24 Jul 2013Disposed Off
Patiram and Others Vs Lokesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0121
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Jul 2013Partly Allowed
Daulatram Vs Rameshwar Sharma and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0087
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(1)(b), 149, 163A
High Courts24 Jul 2013Partly Allowed
Bhanu Namdev Vs Chhotelal and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0086
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337