High Courts24 Jul 2013Dismissed
Manohar Vs Kalli
Madhya Pradesh High Court · (2013) 07 MP CK 0078
Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110, 169, 190
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 956 of 2,383
High Courts24 Jul 2013Partly Allowed
Ramlal Malviya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0077
High Courts24 Jul 2013
Miss. Akriti Gupta Vs Board of Secondary Education
Madhya Pradesh High Court · (2013) 07 MP CK 0076
High Courts24 Jul 2013Dismissed
Rambai Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0075
High Courts24 Jul 2013Partly Allowed
Lajja Ram Singh Tomar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0025
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 27
High Courts24 Jul 2013
Tula Shanker alias Tulesh Sitoke Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2958
High Courts24 Jul 2013Allowed
Madhumati Joshi Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 2 MPLJ 184
High Courts23 Jul 2013
Barro Bai @ Leela Bai and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 5 MPHT 41 : (2013) 4 MPJR 52
High Courts23 Jul 2013Disposed Off
Ankur @ Monu Dixit Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 327, 336
High Courts23 Jul 2013Dismissed
Ajay Agrawal Vs Kalicharan Shivhare and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 244, 319, 482Drugs and Cosmetics Act, 1940 — Section 32, 32APenal Code, 1860 (IPC) — Section 420
High Courts23 Jul 2013Allowed
Aditya Kumar Mishra Vs The M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0357
High Courts23 Jul 2013Dismissed
Smt. Shashi Bhargava Vs Union of India and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0356
High Courts23 Jul 2013Dismissed
Smt. Nirmal Dubey Vs Punjab National Bank and Others
Madhya Pradesh High Court · (2014) 3 MPLJ 709
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts23 Jul 2013Dismissed
Prashant Kumar Tekam Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0349
High Courts23 Jul 2013Allowed
Rakesh Kumar Shrivastava and Another Vs Vidisha Bhopal Kshetriya Gramin Bank and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0276
High Courts23 Jul 2013Allowed
Mahila Ramshribai Vs Mahila Indrabai and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 681
Civil Procedure Code, 1908 (CPC) — Section 151, 96Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts23 Jul 2013Dismissed
Sitaram Baghele Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 5 MPHT 180 : (2013) 4 MPLJ 432
Constitution of India, 1950 — Article 226
High Courts23 Jul 2013Dismissed
Ram Bihari Sharma Vs Union of India
Madhya Pradesh High Court · (2013) 07 MP CK 0147
High Courts23 Jul 2013Dismissed
Ram Garib Tiwari and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0146
Civil Procedure Code, 1908 (CPC) — Section 80, 96Land Acquisition Act, 1894 — Section 9