High Courts22 Jul 2013Dismissed
Ram Kumar Shinghal Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0355
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 958 of 2,383
High Courts22 Jul 2013Disposed Off
Kamal Singh Gurjar Vs UCO Bank
Madhya Pradesh High Court · (2013) 07 MP CK 0354
Criminal Procedure Code, 1973 (CrPC) — Section 320(6), 357(3), 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts22 Jul 2013Allowed
Subhash Saxena Vs State of MP and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0353
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 64(1), 67(2), 85
High Courts22 Jul 2013Allowed
Avdesh Sharma Vs State of MP
Madhya Pradesh High Court · (2013) 07 MP CK 0352
Arms Act, 1959 — Section 17(3), 17(3)(b)Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 336
High Courts22 Jul 2013Dismissed
The State of Madhya Pradesh Vs Mahendra
Madhya Pradesh High Court · (2013) 07 MP CK 0348
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Jul 2013Dismissed
The State of Madhya Pradesh Vs Sagar Patidar
Madhya Pradesh High Court · (2013) 07 MP CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 376(1), 450, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts22 Jul 2013Dismissed
The State of Madhya Pradesh Vs Arif
Madhya Pradesh High Court · (2013) 07 MP CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts22 Jul 2013Dismissed
Ramgarib Patel Vs Vijay Kumar Patel @ Doctor
Madhya Pradesh High Court · (2013) 07 MP CK 0345
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 376
High Courts22 Jul 2013Dismissed
Bhagwaniya Bai Vs Hiralal
Madhya Pradesh High Court · (2013) 07 MP CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5
High Courts22 Jul 2013Dismissed
Puspraj Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 147, 149, 323, 342, 436
High Courts22 Jul 2013Dismissed
Smt. Suman Jaiswal Vs Santosh Kumar Gupta
Madhya Pradesh High Court · (2013) 07 MP CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 294, 302, 304, 34, 341
High Courts22 Jul 2013Dismissed
Neetu Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0323
Constitution of India, 1950 — Article 226
High Courts22 Jul 2013Partly Allowed
Shobha Bhai Singh Vs Divisonal Forest Officer
Madhya Pradesh High Court · (2013) 07 MP CK 0322
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 23(1A), 4, 4(1)
High Courts22 Jul 2013Dismissed
M/s. Standard Tent House and Another Vs Rani Durgavati Vishwavidyalaya
Madhya Pradesh High Court · (2013) 07 MP CK 0316
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Limitation Act, 1963 — Section 18
High Courts22 Jul 2013Dismissed
Ku. Neelu Singh Patel Vs Dinesh Prasad
Madhya Pradesh High Court · (2013) 07 MP CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 342, 376(2)(g)
High Courts22 Jul 2013Dismissed
Halke Bhaiya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts22 Jul 2013Disposed Off
Smt. Vimla Bhatt and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 482Penal Code, 1860 (IPC) — Section 224, 225, 294, 332, 34
High Courts22 Jul 2013Dismissed
Satyanarayan Mali Vs Indar Singh Rajput
Madhya Pradesh High Court · (2013) 07 MP CK 0201
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jul 2013Allowed
Chhadrakanta Bai Vs State of M.P
Madhya Pradesh High Court · (2013) 07 MP CK 0200
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jul 2013Disposed Off
Manoj Khare Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0136