High Courts19 Jul 2013Disposed Off
Nishikant Mehrotra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0149
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 960 of 2,383
High Courts19 Jul 2013
Qureshia Bi Vs Abdul Hameed
Madhya Pradesh High Court · (2014) 2 MPLJ 137 : (2014) 3 RCR(Civil) 741 : (2014) 3 RCR(Criminal) 707
High Courts18 Jul 2013Disposed Off
M.P. Rural Road Development Authority and Another Vs M/s. Ravikant Bansal
Madhya Pradesh High Court · (2013) 5 MPHT 155 : (2014) 1 MPLJ 287
High Courts18 Jul 2013Allowed
Satish Shrivastava Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 5 MPHT 35 : (2013) 3 MPLJ 691
High Courts18 Jul 2013
Kaliram and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0326
Penal Code, 1860 (IPC) — Section 323, 325, 34, 68
High Courts18 Jul 2013Allowed
United India Insurance Company Ltd. Vs Jagannath and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1671 : (2013) 3 JLJ 390 : (2014) 1 MPHT 431 : (2013) 3 MPLJ 540
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(1)(b), 147(1)(b), 147(b)(1)
High Courts18 Jul 2013
Rameshchandra Bhatt Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 07 MP CK 0254
High Courts18 Jul 2013Dismissed
Sushila Khandelwal and Others Vs Lalita Khandelwal and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0253
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 18 Rule 3
High Courts18 Jul 2013Allowed
Radhey Shyam Goyal Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0233
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts18 Jul 2013Allowed
Gulab Rao Nagle Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 3 MPJR 229
High Courts18 Jul 2013Allowed
Ramdas Singh Bhadoriya Vs State of MP and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0204
High Courts18 Jul 2013Dismissed
Abhay @ Guddu and Others Vs Smt. Bhawana
Madhya Pradesh High Court · (2013) 07 MP CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jul 2013Disposed Off
Smt. Divya Wadhvani Vs Santosh Mali
Madhya Pradesh High Court · (2013) 07 MP CK 0156
High Courts18 Jul 2013
Ramjeelal Vs Deenanath and others
Madhya Pradesh High Court · (2013) 07 MP CK 0155
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(1)(b), 149, 163A
High Courts18 Jul 2013Disposed Off
Ram Gopal Prajapati Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0154
High Courts18 Jul 2013Allowed
Prabhu Dayal Bansal Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0153
High Courts18 Jul 2013Dismissed
Ajay Mishra Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482
High Courts18 Jul 2013
Captain Ramesh Chandra Nema Shiksha Prachar, Prasar Avam Samaj Kalyan Samiti Vs National Council for Teacher Education
Madhya Pradesh High Court · (2013) 07 MP CK 0123
High Courts18 Jul 2013Dismissed
Pramod Kumar Sharma Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0095
Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13)