High Courts17 Jul 2013Disposed Off
Parwat Singh Vs District Collector State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0315
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 962 of 2,383
High Courts17 Jul 2013Disposed Off
Nahid Khan Vs Principal Secretary State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0294
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1), 23(2)
High Courts17 Jul 2013Dismissed
Kamta Prasad Vs Mrs. Ram Devi
Madhya Pradesh High Court · (2013) 07 MP CK 0164
High Courts17 Jul 2013
Smt. Shanti Solanki Vs Principal Secretary State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0163
High Courts17 Jul 2013Disposed Off
Tejkunwar Rathore Vs Principal Secretary State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0162
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1), 23(2), 23(2)
High Courts17 Jul 2013Disposed Off
Hari Singh Yadav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0160
High Courts17 Jul 2013
Bhura @ Gopal Vs Shankutalabai and Others
Madhya Pradesh High Court · (2014) 2 MPHT 376
Motor Vehicles Act, 1988 — Section 146, 173, 181, 196, 3Penal Code, 1860 (IPC) — Section 304A
High Courts17 Jul 2013
State of M.P. Vs Narendra Singh Verma
Madhya Pradesh High Court · (2013) 07 MP CK 0158
High Courts17 Jul 2013Dismissed
S.K. Dubey Vs The Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0148
Constitution of India, 1950 — Article 14, 16
High Courts17 Jul 2013Disposed Off
D.S. Sisodiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0124
High Courts17 Jul 2013Disposed Off
Deced. Jagannath Singh Thru. Lrs. Arjun and Others Vs District Collector State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0104
High Courts17 Jul 2013Disposed Off
Decd. Moti Singh Thru. Lrs. Kesar Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0103
High Courts17 Jul 2013Disposed Off
Bheru Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0083
Land Acquisition Act, 1894 — Section 18
High Courts17 Jul 2013Disposed Off
Deced. Balwant Thru. Lrs. Gangaram Vs District Collector State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0065
High Courts17 Jul 2013Dismissed
Mohanlal Gupta Vs Radheshyam Gupta
Madhya Pradesh High Court · (2013) 07 MP CK 0046
Constitution of India, 1950 — Article 227
High Courts17 Jul 2013Dismissed
Pooran Singh Yadav Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439(2), 482
High Courts17 Jul 2013Dismissed
Chandra Shekhar Pathak Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 Jul 2013Disposed Off
Ramchandra Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0030
High Courts17 Jul 2013Disposed Off
Rajendra Markam Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 07 MP CK 0029
High Courts16 Jul 2013Allowed
G.M. Dubey and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 5 MPHT 482 : (2013) 3 MPLJ 677