High Courts11 Jul 2013Disposed Off
Harnarayan Gupta Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0311
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 964 of 2,383
High Courts11 Jul 2013
Gopal Mittal Vs Proprietor New Indore Earth Movers
Madhya Pradesh High Court · (2013) 07 MP CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jul 2013
Sohanlal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0308
Penal Code, 1860 (IPC) — Section 323, 354, 506
High Courts11 Jul 2013Allowed
Parvat Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0240
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts11 Jul 2013Dismissed
Mullo Vs The State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0239
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jul 2013Allowed
Amrit Lal Rajpoot Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0213
Constitution of India, 1950 — Article 226
High Courts11 Jul 2013Dismissed
Kamala Bai, Navdeep Gangrade and Nandaram Bheri Vs State of Madhya Pradesh, The Collector, Executive Engineer and Sub Divisional Officer
Madhya Pradesh High Court · (2014) 1 MPLJ 229
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4(1)
High Courts11 Jul 2013
Ramesh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0176
Penal Code, 1860 (IPC) — Section 294, 323, 326, 34, 341
High Courts11 Jul 2013Disposed Off
Aaradhna Theater Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0175
High Courts11 Jul 2013Allowed
Jogendra Singh Vs Anup Singh
Madhya Pradesh High Court · (2013) 07 MP CK 0174
Madhya Pradesh Land Revenue Code, 1959 — Section 178, 178(2)
High Courts11 Jul 2013Dismissed
Vishnu Kumar Tamotiya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0173
Constitution of India, 1950 — Article 226
High Courts11 Jul 2013Dismissed
Kamal Jain Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0172
High Courts11 Jul 2013Allowed
Smt. Vandana Dandotiya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0169
High Courts11 Jul 2013Disposed Off
Shri Neoteric Developers Pvt. Ltd. Vs Madhya Pradesh Madhya Kshetra Vidyut Vitaran Co. Ltd. and Others
Madhya Pradesh High Court · (2013) ELR 1174 : (2013) 3 JLJ 378
Electricity Act, 2003 — Section 181, 3(1)(c), 4(1)(c), 45(3)(b), 46
High Courts11 Jul 2013
Ashok Dhoble Vs Bhojraj Dhotke and Others
Madhya Pradesh High Court · (2013) 139 FLR 194
Trade Unions Act, 1926 — Section 28(J)
High Courts11 Jul 2013
Shri Ram and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0039
Madhya Pradesh Co-operative Societies Act, 1960 — Section 69(3)
High Courts11 Jul 2013Allowed
Jagdish Narayan and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0038
Land Acquisition Act, 1894 — Section 11, 18, 28A, 4
High Courts11 Jul 2013Disposed Off
Zafar Ali Khan Vs Arif Aquil
Madhya Pradesh High Court · (2013) ILR (MP) 2720 : (2013) 4 MPHT 154 : (2013) 3 MPLJ 431
Waqf Act, 1995 — Section 26, 32, 32(j), 51(2), 51(5)
High Courts11 Jul 2013
Durga Prasad Dewedi Vs State of Madhya Pradesh, Sub Divisional Officer Sihora and Satyendra Kumar Goutam
Madhya Pradesh High Court · (2013) 07 MP CK 0021
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Public Trust Act, 1951 — Section 4, 8
High Courts10 Jul 2013
Brajesh Kumar Dubey Vs Rani Durgawati Vishwavidyalaya and Another
Madhya Pradesh High Court · (2013) 4 MPHT 412 : (2013) 4 MPLJ 674