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Madhya Pradesh High Court judgments

47,651 judgments · page 966 of 2,383

High Courts10 Jul 2013Allowed

Om Prakash Pandey Vs Gangaram

Madhya Pradesh High Court · (2013) 07 MP CK 0079

Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 202, 221, 300, 300(1), 482Penal Code, 1860 (IPC) — Section 294, 336
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High Courts09 Jul 2013Dismissed

Ramesh Chandra Vs Siyaram and Others

Madhya Pradesh High Court · (2013) 07 MP CK 0144

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 96Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 61, 64, 65
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