High Courts02 Jul 2013
Sachin Kumar and Vijay Vargiya Vs Shri Ajay Tirki and Another
Madhya Pradesh High Court · (2013) 07 MP CK 0285
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 969 of 2,383
High Courts02 Jul 2013
Shri Kishan Sharma Vs Manohar Lal and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0271
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227
High Courts02 Jul 2013Dismissed
Karan Developers Development Services Private Limited Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 3 JLJ 168 : (2014) 1 MPLJ 110
Land Acquisition Act, 1894 — Section 4, 4(1), 41, 5A, 6
High Courts02 Jul 2013Dismissed
Devendra Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0231
Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh Land Revenue Code, 1959 — Section 248Specific Relief Act, 1963 — Section 41
High Courts02 Jul 2013Allowed
Dashrath Prasad Yadav Vs Smt. Parvati Yadav
Madhya Pradesh High Court · (2013) ILR (MP) 2881 : (2014) 1 MPHT 479
High Courts02 Jul 2013Allowed
Uma Shankar Chobey Vs Madan and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2603
High Courts02 Jul 2013Disposed Off
Deepak Agarwal Vs Smt. Nidhi Agarwal and another
Madhya Pradesh High Court · (2013) 07 MP CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 127, 397, 401Limitation Act, 1963 — Section 5
High Courts02 Jul 2013Disposed Off
Rakesh Kumar Taneja Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts02 Jul 2013Dismissed
Jugal Kishor Vs State of M.P.
Madhya Pradesh High Court · (2013) 07 MP CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 354(k)(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(XI)
High Courts02 Jul 2013Dismissed
Hemant Bagwan Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0186
High Courts02 Jul 2013Partly Allowed
Sonu ailas Kanja alias Rohit Sonkar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 374Explosive Substances Act, 1908 — Section 5
High Courts02 Jul 2013Dismissed
Smt. Preeti Shukla Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 07 MP CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366, 376, 498A
High Courts02 Jul 2013Dismissed
Sohan Singh Vs M.P. State Co-Operative Tribunal and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0140
High Courts02 Jul 2013Dismissed
Shailesh Kumar Patel and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2395 : (2013) LabIC 3939 : (2014) 1 MPHT 201 : (2013) 3 MPJR 97 : (2013) 3 MPLJ 391
Constitution of India, 1950 — Article 142Veterinary Council Act, 1984 — Section 2(e), 21, 22, 22(1)
High Courts02 Jul 2013Partly Allowed
Megha Gupta Vs Vikas Gupta
Madhya Pradesh High Court · (2013) 3 MPJR 287 : (2013) 3 MPLJ 402
Hindu Marriage Act, 1955 — Section 13, 24, 28
High Courts02 Jul 2013Dismissed
Kheru Prajapati Vs M.P.E.B. and Others
Madhya Pradesh High Court · (2013) 07 MP CK 0069
Constitution of India, 1950 — Article 226
High Courts02 Jul 2013
Municipal Corporation and Others Vs RKDF Institute of Science and Others
Madhya Pradesh High Court · (2013) 4 MPHT 375 : (2013) 3 MPJR 320
High Courts01 Jul 2013
Kailashchandra Vs Dwarkadhees and Another
Madhya Pradesh High Court · (2013) 4 MPHT 432
High Courts01 Jul 2013Allowed
Vidhi Gupta (Dr.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 452
High Courts01 Jul 2013Dismissed
Late Madan Gopal Chourasiya Smrati Samiti Vs The Indian Nursing Council
Madhya Pradesh High Court · (2013) 07 MP CK 0297
Constitution of India, 1950 — Article 226, 227