High Courts26 Jun 2013
Smt. Akila Sultan and Others Vs Ratanlal Kothari (dead) through L.Rs. and Others
Madhya Pradesh High Court · (2014) 1 MPJR 225
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 972 of 2,383
High Courts26 Jun 2013
Prani Mitra Samiti (Pramisha), a Registered Society and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 5 MPHT 286 : (2013) 3 MPJR 314
High Courts26 Jun 2013
Burn Standard Company Limited Vs The State of Madhya Pradesh and others M/s. Samdariya Builders Vs The Union of India and others
Madhya Pradesh High Court · (2013) 06 MP CK 0063
Civil Procedure Code, 1908 (CPC) — Section 103Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 3(1)(o)
High Courts26 Jun 2013
Doma Vs Saya Bai and Another
Madhya Pradesh High Court · (2013) 06 MP CK 0016
Specific Relief Act, 1963 — Section 6
High Courts25 Jun 2013
Booti Bai Vs Branch Manager, SBI
Madhya Pradesh High Court · (2014) 1 MPJR 291
High Courts25 Jun 2013
Badam Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 JLJ 225
High Courts25 Jun 2013Partly Allowed
Ramkripal Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B)
High Courts25 Jun 2013Dismissed
Sanjay Agrawal Vs Smt. Jyoti Agrawal
Madhya Pradesh High Court · (2014) 1 DMC 171 : (2013) 3 JLJ 55 : (2013) 4 MPHT 233 : (2013) 3 MPJR 170 : (2013) 3 MPLJ 650
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 23(1)(b), 28
High Courts25 Jun 2013Allowed
Tulsidas Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 MPJR 288
High Courts25 Jun 2013Allowed
Laxmikant Pandey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 MPJR 27
High Courts24 Jun 2013
Mrs. Nirmala Sonwane Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 5 MPHT 54 : (2014) 1 MPLJ 218
High Courts21 Jun 2013Dismissed
Tanzeel Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2377 : (2013) 4 MPHT 366 : (2013) 3 MPLJ 490
High Courts21 Jun 2013Allowed
Kanchedilal Vs State of MP and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0062
Constitution of India, 1950 — Article 226
High Courts21 Jun 2013
Rahis Khan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 71
High Courts21 Jun 2013
Smt. Aruna Sahu Vs Usha Sahu
Madhya Pradesh High Court · (2013) 06 MP CK 0042
Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 25
High Courts21 Jun 2013Dismissed
Jadon and Company Vs Vikas Goudha
Madhya Pradesh High Court · (2013) 06 MP CK 0041
Limitation Act, 1963 — Section 19
High Courts21 Jun 2013
Santosh @ Kaali Jadon and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 06 MP CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34