Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)

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High Courts05 Aug 2013Disposed Off

Lavnees Rathore and Another Vs State of MP and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0241

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34

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High Courts05 Aug 2013Dismissed

Kunti Kanojiya Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2013) 08 MP CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 376(1)

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High Courts05 Aug 2013Dismissed

Narendra Kumar Sharma Vs State of MP and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0213

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High Courts05 Aug 2013Dismissed

Rotary Club Birla Nagar and Others Vs Rotary International

Madhya Pradesh High Court · (2013) ILR (MP) 1913 : (2013) 5 MPHT 396 : (2013) 4 MPLJ 185

Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12, 21, 226, 32

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High Courts05 Aug 2013Allowed

Gopal Singh Kushwaha and Others Vs Smt. Mohaniya Bai and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0204

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 6 Rule 17, Order 8 Rule 1Constitution of India, 1950 — Article 227

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High Courts05 Aug 2013Allowed

Ashok Singh Gurjar Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0203

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High Courts05 Aug 2013Allowed

Ramesh Chandra Mahadik Vs Dr. Dilip Mahadik and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0202

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 6

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High Courts05 Aug 2013Disposed Off

Raja Bhaiya Patel Vs The State of Madhya Pradesh, The Collector and Shri Ravi Shanker Naik

Madhya Pradesh High Court · (2013) 08 MP CK 0194

Constitution of India, 1950 — Article 226

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High Courts05 Aug 2013

Mithlesh Giri Goswami Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 3 JLJ 143 : (2013) 4 MPLJ 358

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High Courts05 Aug 2013Dismissed

Ku. Neha Ahirwar Vs Vinod

Madhya Pradesh High Court · (2013) 08 MP CK 0192

Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1)

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High Courts05 Aug 2013Dismissed

State of Madhya Pradesh, The Executive Engineer, The Sub Divisional Officer and The Joint Director, Treasury, Accounts and Pension Vs Ramchandra Singh

Madhya Pradesh High Court · (2013) 08 MP CK 0177

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High Courts05 Aug 2013Dismissed

The State of Madhya Pradesh Vs Kanhai Wega

Madhya Pradesh High Court · (2013) 08 MP CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 302, 34

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High Courts05 Aug 2013Disposed Off

Bharat Petroleum Corporation Ltd. Vs Smt. Poonam Bunker

Madhya Pradesh High Court · (2013) 08 MP CK 0172

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High Courts05 Aug 2013Disposed Off

Gyanendra Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0169

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