High Courts02 Aug 2013Allowed
Miss. Deepika Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0170
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 949 of 2,383
High Courts02 Aug 2013Dismissed
Alok Namdeo Vs Dr. Hari Singh Gour Vishwavidhyalaya
Madhya Pradesh High Court · (2013) 08 MP CK 0103
High Courts02 Aug 2013Allowed
Heeralal Shakya Vs Jiwaji University and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0030
Advocates Act, 1961 — Section 24(1)(c)(iii), 49(1)(af), 7(1)(h)
High Courts02 Aug 2013Dismissed
Ajay Dubey Vs Union of India and Others
Madhya Pradesh High Court · (2013) 5 MPHT 269 : (2014) 1 MPJR 77
High Courts01 Aug 2013
Ved Prakash Sharma Vs District Registrar and Others
Madhya Pradesh High Court · (2014) 1 MPJR 230 : (2013) 4 MPLJ 349
High Courts01 Aug 2013Allowed
Mahesh Mathur (Dr.) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2050
High Courts01 Aug 2013Disposed Off
Ram Avatar Singh Jadon Vs State of MP and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0305
High Courts01 Aug 2013Allowed
M/s. Deen Dayal Mall Management Pvt. Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0304
Constitution of India, 1950 — Article 226Madhya Pradesh Electricity Duty Act, 1949 — Section 3B, 3B(i)Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3
High Courts01 Aug 2013Dismissed
SGT. H.P.S. Yadav Vs Union of India
Madhya Pradesh High Court · (2013) 08 MP CK 0301
High Courts01 Aug 2013Disposed Off
Anil Tomar and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 394
High Courts01 Aug 2013Allowed
Harinarayan and Others Vs Smt. Shewta Parmar
Madhya Pradesh High Court · (2013) 08 MP CK 0298
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Aug 2013
Smt. Manju and Others Vs Mohd. Jameel and Others
Madhya Pradesh High Court · (2013) 3 MPLJ 551
Motor Vehicles Act, 1988 — Section 173
High Courts01 Aug 2013Allowed
Rakesh Agrawal Vs Brijesh Goutam and Nirmal Kumar Chourasia
Madhya Pradesh High Court · (2013) 08 MP CK 0291
Stamp Act, 1899 — Section 33, 35
High Courts01 Aug 2013Dismissed
Smt. Sunita Choubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) LabIC 3994
High Courts01 Aug 2013Allowed
Rajendra Singh Bhadoriya and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0279
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 202, 482Penal Code, 1860 (IPC) — Section 294, 506(B)
High Courts01 Aug 2013Allowed
Uttam and Others Vs Bhagwati
Madhya Pradesh High Court · (2013) 3 JLJ 149
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 397, 397(2)Penal Code, 1860 (IPC) — Section 379
High Courts01 Aug 2013Dismissed
Smt. Dwarki Bai Vs Gansya
Madhya Pradesh High Court · (2013) 08 MP CK 0269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Marriage Act, 1955 — Section 28
High Courts01 Aug 2013Disposed Off
Haricharan Vs Deepak Sharma and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0266
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts01 Aug 2013Dismissed
Mohd. Shakeel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 LLJ 765
High Courts01 Aug 2013Partly Allowed
Prakash Chandra Agarwal and Nemi Chand Jain Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 3 JLJ 259 : (2014) 2 MPHT 203 : (2014) 1 MPLJ 417
Madhya Pradesh Municipal Corporation Act, 1956 — Section 307(2), 307(3), 308A